Indian Police Service (Fixation Of Cadre Strength) Regulation, 1955
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com INDIAN POLICE SERVICE (FIXATION OF CADRE STRENGTH) REGULATION, 1955 CONTENTS 1. 1 2. 2 SCHEDULE 1 :- SCHEDULE INDIAN POLICE SERVICE (FIXATION OF CADRE STRENGTH) REGULATION, 1955 In pursuance of sub-rule (1) of rule 4 of the Indian Police Serivce (Cadre) Rules, 1954, the Central Government in consultation with the Governments of the States concerned hereby makes the following regulations, namely:- 1. 1 :- These regulations may be called the Indian Police Service (Fixation of Cadre Strength) Regulations, 1955. 2. 2 :- The Posts borne on, and the strength and composition of the cadre of the Indian Police Service of the various States shall be as specified in the Schedule to these regulations. SCHEDULE 1 SCHEDULE
Act Metadata
- Title: Indian Police Service (Fixation Of Cadre Strength) Regulation, 1955
- Type: C
- Subtype: Central
- Act ID: 10799
- Digitised on: 13 Aug 2025