Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Junior Clerk and Accounts Clerk, Class-III (Panchayat Service) Pre-service Training Examination Rules, 2004 CONTENTS 1. Short title 2. Definitions 3. Requirement of passing of the examination 4. Exemption 5. Prescribed chances 6. Consequences of failure to pass the examination 7. Additional chances to appear in the Examination 8. Provisional promotion 9. Holding of the examinations 10. Application for admission to the examination 11. Syllabus for the examination 12. Standard for passing the examination 13. Appointment of examiner and conduct of the examination 14. Place and programme of the examination 15. Declaration of the result 16. Rechecking of marks Junior Clerk and Accounts Clerk, Class-III (Panchayat Service) Pre-service Training Examination Rules, 2004 In exercise of the powers conferred by Sec. 227 read with sub-sec. (5) of Sec. 274 of the Gujarat Panchayats Act, 1993 (Guj. 18 of 1993) and in supersession of all existing rules made in this behalf, the Government of Gujarat hereby makes the following rules, for regulating the method of Pre-service Training Examination for the post of Junior Clerk and Accounts Clerk Class-III (Panchayat Service), namely:- 1. Short title :- 2. Definitions :- 3. Requirement of passing of the examination :- 4. Exemption :- 5. Prescribed chances :- 6. Consequences of failure to pass the examination :- 7. Additional chances to appear in the Examination :- 8. Provisional promotion :- 9. Holding of the examinations :- 10. Application for admission to the examination :- 11. Syllabus for the examination :- 12. Standard for passing the examination :- 13. Appointment of examiner and conduct of the examination :- 14. Place and programme of the examination :- 15. Declaration of the result :- 16. Rechecking of marks :-