Karnataka Appropriation (Vote On Account) Act, 2008
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Karnataka Appropriation (Vote On Account) Act, 2008 7 of 2008 [25 March 2008] CONTENTS 1. Short Title 2 . Withdrawal Of Rs. 29027,30,77,000 Out Of The Consolidated Fund Of The State Of Karnataka For The Financial Year 2008-09 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Karnataka Appropriation (Vote On Account) Act, 2008 7 of 2008 [25 March 2008] An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State of Karnataka for the services of a part of the financial year 2008-09. Be it enacted by Parliament in the Fifty-ninth Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Karnataka Appropriation (Vote on Account) Act, 2008. 2. Withdrawal Of Rs. 29027,30,77,000 Out Of The Consolidated Fund Of The State Of Karnataka For The Financial Year 2008-09 :- From and out of the Consolidated Fund of the State of Karnataka there may be withdrawn sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of twenty-nine thousand and twenty-seven crores, thirty lakhs and seventy-seven thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2008-09 in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be withdrawn from and out of the Consolidated Fund of the State of Karnataka by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 THE SCHEDULE (See sections 2 and 3) 1 2 3 No. of Vote/ Appropriation Services and purposes Voted by Parliament Sums not exceeding Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Agriculture and Horticulture 770,44,37,000 1 1,40,000 770,55,77,000 Capital 11,69,63,500 .. 11,69,63,500 2 A i l H b d d 259 84 40 000 10 14 500 259 94 54 500 2 Animal Husbandry and Fisheries 259,84,40,000 10,14,500 259,94,54,500 Capital 19,67,00,000 .. 19,67,00,000 3 Finance Revenue 2664,95,36,000 13,10,000 2665,08,46,000 Capital 503,32,000 .. 503,32,000 4 Department of Personnel and Administrative Reforms Revenue 183,43,84,500 33,84,00,000 217,27,84,500 Capital 250,00,000 .. 250,00,000 5 Home and Transport 1046,78,11,500 .. 1046,78,11,500 Capital 174,51,56,500 .. 174,51,56,500 6 Infrastructure Development 1,66,03,500 .. 1,66,03,500 Capital 222,94,58,000 .. 222,94,58,000 7 Rural Development and Panchayath Raj............... Revenue 880,72,83,000 .. 880,72,83,000 Capital 794,75,55,000 .. 794,75,55,000 8 Forest, Ecology and Environment.................... Revenue 250,45,25,500 5,36,49,000 255,81,74,500 Capital 1,37,15,000 .. 1,37,15,000 9 Co- operation....................... Revenue 154,79,06,500 .. 154,79,06,500 Capital 4,00,42,500 .. 4,00,42,500 10 Social Welfare 706,40,54,500 .. 706,40,54,500 Capital 135,61,89,000 .. 135,61,89,000 11 Women and Child Development................ Revenue 427,41,02,000 .. 427,41,02,000 Capital 49,50,00,000 .. 49,50,00,000 12 Information, Tourism and Youth Services............. Revenue 91,66,55,000 .. 91,66,55,000 Capital 11,04,00,000 .. 11,04,00,000 13 Food and Civil Supplies.................... Revenue 350,20,00,500 1,35,000 350,21,35,500 Capital 4,00,00,000 .. 4,00,00,000 14 Revenue 830,64,84,500 53,04,000 831,17,88,500 Capital 37,60,00,000 .. 37,60,00,000 15 Information Technology..................... Revenue 9,37,13,500 .. 9,37,13,500 Capital 6,68,57,000 .. 6,68,57,000 16 Housing 262,05,99,500 .. 262,05,99,500 Capital 175,59,01,000 .. 175,59,01,000 17 Education 4197,96,88,000 .. 4197,96,88,000 Capital 98,14,40,000 .. 98,14,40,000 18 Commerce and Industries 677,14,55,000 13,000 677,14,68,000 Capital 65,28,50,000 .. 65,28,50,000 19 Urban Development..................... ... Revenue 2133,38,27,500 .. 2133,38,27,500 Capital 328,29,23,500 .. 328,29,23,500 20 Public Works 788,04,68,000 .. 788,04,68,000 Capital 847,53,19,500 .. 847,53,19,500 21 Water Resources 157,70,79,000 .. 157,70,79,000 Capital 2113,29,61,000 .. 2113,29,61,000 22 Health and Family Welfare.................... Revenue 871,11,81,500 .. 871,11,81,500 Capital 190,31,50,000 .. 190,31,50,000 23 Labour 133,71,62,500 .. 133,71,62,500 24 Energy 1043,61,77,000 91,50,000 1044,53,27,000 Capital 209,00,00,000 .. 209,00,00,000 25 Kannada and Culture 69 46 29 500 69 46 29 500 25 Kannada and Culture 69,46,29,500 .. 69,46,29,500 Capital 2,33,00,000 .. 2,33,00,000 26 Planning, Statistics, Science and Technology....... Revenue 131,92,24,500 .. 131,92,24,500 27 Law 130,33,27,000 .. 130,33,27,000 28 Parliamentary Affairs and Legislation.................. Revenue 32,03,36,000 67,79,500 32,71,15,500 29 Debt Servicing................... Revenue .. 2639,00,00,000 2639,00,00,000 Capital .. 1578,58,76,000 1578,58,76,000 Total........................... 24768,03,06,000 4259,27,71,000 29027,30,77,000
Act Metadata
- Title: Karnataka Appropriation (Vote On Account) Act, 2008
- Type: S
- Subtype: Karnataka
- Act ID: 18298
- Digitised on: 13 Aug 2025