Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Karnataka Command Areas Development (Amendment) Act, 2003 25 of 2003 [16 May 2003] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 24 Karnataka Command Areas Development (Amendment) Act, 2003 25 of 2003 [16 May 2003] An Act further to amend the Karnataka Command Areas Development Act, 1980. Whereas it is expedient further to amend the Karnataka Command Areas Development Act, 1980 (Karnataka Act 6 of 1980) for the purposes hereinafter appearing: Be it enacted by the Karnataka State Legislature in the fifty fourth year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Karnataka Command Areas Development (Amendment) Act, 2003. (2) It shall come into force at once. 2. Amendment Of Section 24 :- In section 24 of the Karnataka Command Areas Development Act, 1980 (Karnataka Act 6 of 1980), in sub-section (2), the following shall be inserted at the end, namely:- "The audited accounts and the report shall be laid before each House of the State Legislature as soon as may be, after it is received by the State Government."