Karnataka Legal Aid (Motor Vehicle Accident Compensation Claims) Scheme, 1983
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com KARNATAKA LEGAL AID (MOTOR VEHICLE ACCIDENT COMPENSATION CLAIMS) SCHEME, 1983 CONTENTS CHAPTER 1 :- Preliminary 1. Short title and commencement 2. Definitions CHAPTER 2 :- Duties and Functions of Police and the District Committees 3. Duties of the police 4. Duties of the district committee CHAPTER 2A :- Hit and Run Cases 4A. Legal Aid inhit and run cases CHAPTER 3 :- Payment of the Amount 5. Payment of the amount CHAPTER 4 :- Miscellaneous 6. Report to the Board, etc 7. Power to give instructions KARNATAKA LEGAL AID (MOTOR VEHICLE ACCIDENT COMPENSATION CLAIMS) SCHEME, 1983 KARNATAKA LEGAL AID (MOTOR VEHICLE ACCIDENT COMPENSATION CLAIMS) SCHEME, 1983 CHAPTER 1 Preliminary 1. Short title and commencement :- 2. Definitions :- CHAPTER 2 Duties and Functions of Police and the District Committees 3. Duties of the police :- 4. Duties of the district committee :- CHAPTER 2A Hit and Run Cases 4A. Legal Aid inhit and run cases :- CHAPTER 3 Payment of the Amount 5. Payment of the amount :- CHAPTER 4 Miscellaneous 6. Report to the Board, etc :- 7. Power to give instructions :-
Act Metadata
- Title: Karnataka Legal Aid (Motor Vehicle Accident Compensation Claims) Scheme, 1983
- Type: S
- Subtype: Karnataka
- Act ID: 18552
- Digitised on: 13 Aug 2025