Kerala Additional Tax On Entertainments And Surcharge On Show Tax (Amendment) Act, 1973

S Kerala 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Kerala Additional Tax On Entertainments And Surcharge On Show Tax (Amendment) Act, 1973 8 of 1973 CONTENTS 1. Short Title And Commencement 2. Omission Of Section 2A 3. Repeal Kerala Additional Tax On Entertainments And Surcharge On Show Tax (Amendment) Act, 1973 8 of 1973 An Act further to amend the Kerala Additional Tax on Entertainments and Surcharge on Show TaxAct, 1963. WHEREAS it is expedient further to amend the Kerala Additional Tax on Entertainments and Surcharge on Show Tax Act, 1963, for the purpose hereinafter appearing; Be it enacted in the Twenty-fourth Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Kerala Additional Tax on Entertainments and Surcharge on Show Tax (Amendment) Act, 1973. (2) It shall come into force on the 1st day of April, 1973. 2. Omission Of Section 2A :- Section 2A of the Kerala Additional Tax on Entertainments and Surcharge on Show Tax Act, 1963 (22 of 1963), shall be omitted. 3. Repeal :- The Kerala Additional Tax on Entertainments and Surcharge on Show Tax (Amendment) Act, 1972 (7 of 1972), is hereby repealed.

Act Metadata
  • Title: Kerala Additional Tax On Entertainments And Surcharge On Show Tax (Amendment) Act, 1973
  • Type: S
  • Subtype: Kerala
  • Act ID: 19181
  • Digitised on: 13 Aug 2025