Kerala Contingency Fund (Amendment) Act, 1983
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Kerala Contingency Fund (Amendment) Act, 1983 18 of 1983 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 2 Kerala Contingency Fund (Amendment) Act, 1983 18 of 1983 An Act further to amend the Kerala Contingency Fund Act, 1957 . WHEREAS it is expedient further to amend the Kerala Contingency Fund Act, 1957, for the purpose hereinafter appearing; BE it enacted in the Thirty-fourth Year of the Republic of India as follows:- 1. Short Title And Commencement :- ( 1 ) This Act may be called the Kerala Contingency Fund (Amendment) Act, 1983. (2) It shall come into force at once. 2. Amendment Of Section 2 :- In sub-section (1) of section 2 of the Kerala Contingency Fund Act, 1957 (6 of 1957), for the words eight hundred lakhs of rupees, the words fifteen crores of rupees shall be substituted.
Act Metadata
- Title: Kerala Contingency Fund (Amendment) Act, 1983
- Type: S
- Subtype: Kerala
- Act ID: 19246
- Digitised on: 13 Aug 2025