Kerala High Court (Amendment) Act, 1987
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Kerala High Court (Amendment) Act, 1987 20 of 1987 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 5 Kerala High Court (Amendment) Act, 1987 20 of 1987 An Act further to amend the Kerala High Court Act, 1958. Whereas it is expedient further to amend the Kerala High Court Act, 1958, for the purpose hereinafter appearing; Be it enacted in the Thirty- eighth Year of the Republic of India follows: 1. Short Title And Commencement :- (1) This Act may be called the Kerala High Court (Amendment) Act, 1987. (2) It shall come into force at once. 2. Amendment Of Section 5 :- In section 5 of the Kerala High Court Act, 1958 (5 of 1959), (a) in clause (ii), the word "or" at the end shall be omitted; (b) Clause (iii) shall be omitted.
Act Metadata
- Title: Kerala High Court (Amendment) Act, 1987
- Type: S
- Subtype: Kerala
- Act ID: 19300
- Digitised on: 13 Aug 2025