Kerala Payment Of Pension To Members Of Legislature (Amendment) Act, 1986

S Kerala 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Kerala Payment Of Pension To Members Of Legislature (Amendment) Act, 1986 6 of 1987 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 2A Kerala Payment Of Pension To Members Of Legislature (Amendment) Act, 1986 6 of 1987 An Act further to amend the Kerala Payment of Pension to Members of Legislature Act, 1976. WHEREAS it is expedient further to amend the Kerala Payment of Pension to Members of Legislature Act, 1976, for the purpose hereinafter appearing; BE it enacted in the Thirty-seventh Year of the Republic of India as follows:- 1. Short Title And Commencement :- ( 1 ) This Act may be called the Kerala Payment of Pension to Members of Legislature (Amendment) Act, 1986. (2) It shall come into force at once. 2. Amendment Of Section 2A :- I n section 2A of the Kerala Payment of Pension to Members of Legislature Act, 1976 (46 of 1976), for the words, figures and brackets as a member of the Kerala Legislative Assembly is entitled to under the Payment of Salaries and Allowances Act, 1951 (XIV of 1951), the words and figures "as a Class I Officer/Grade I Officer of the All India Services is entitled to from time to time" shall be substituted.

Act Metadata
  • Title: Kerala Payment Of Pension To Members Of Legislature (Amendment) Act, 1986
  • Type: S
  • Subtype: Kerala
  • Act ID: 19378
  • Digitised on: 13 Aug 2025