Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com LADY HARDING MEDICAL COLLEGE AND SMT. SUCHETA KRIPLANI HOSPITAL, NEW DELHI (LAUNDRY SUPERVISOR) RECRUITMENT RULES, 1989 CONTENTS 1. Short title and commencement 2. Number of post, classification and scale of pay 3. Method of recruitment, age limit, qualifications, etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE LADY HARDING MEDICAL COLLEGE AND SMT. SUCHETA KRIPLANI HOSPITAL, NEW DELHI (LAUNDRY SUPERVISOR) RECRUITMENT RULES, 1989 G.S.R. 131, dated 9th February, 19901 .-In exercise of the powers conferred by the proviso to Art. 309 of the Constitution the President hereby makes the following rules regulating the method of recruitment to Group 'C' post of Laundry Supervisor in the Lady Harding Medical College and Smt. Sucheta Kripalani Hospital, New Delhi, namely:- 1. Short title and commencement :- (1) These rules may be called the Lady Harding Medical College and Smt. Sucheta Kriplani Hospital, New Delhi (Laundry Supervisor) Recruitment Rules, 1989. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post, classification and scale of pay :- The number of the said post, its classification and the scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualifications, etc :- T h e method of recruitment, age limit, qualifications, and other matters relating to the said post shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse, living. (b) who, having a spouse living, has entered into or contracted a marriage with any person, or shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservation, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, and other categories of persons in accordance with the orders issued by the Centra] Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of post. No. of post Classification. Scale of pay. Whether Selection or non-Selection post. 1 2 3 4 5 Laundry Super l(one)* General Central Rs. 1400- 40- Not visor. (1989) Service Group 1800-EB-50- applicable. * Subject to 'C' Non-Gazet 2300. variation ted Non-Minis dependent on terial. work load.