Land Acquisition (West Bengal Amendment) Repealing Act, 1978
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com LAND ACQUISITION (WEST BENGAL AMENDMENT) REPEALING ACT, 1978 55 of 1978 [3rd February, 1979] CONTENTS 1. Short title 2. Repeal of West Ben. Act 9 of 1975 LAND ACQUISITION (WEST BENGAL AMENDMENT) REPEALING ACT, 1978 55 of 1978 [3rd February, 1979] An Act to repeal the Land Acquisition (West Bengal Amendment) Act, 1975. WHEREAS it is considered proper to re-introduce in West Bengal the solatium provided for in sub-section (2) of section 21 of the Land Acquisition Act, 1894; It is hereby enacted as follows: 1. Short title :- This Act may be called the Land Acquisition (West Bengal Amendment) Repealing Act, 1978. 2. Repeal of West Ben. Act 9 of 1975 :- T h e Land Acquisition (West Bengal Amendment) Act, 1975, is hereby repealed.
Act Metadata
- Title: Land Acquisition (West Bengal Amendment) Repealing Act, 1978
- Type: S
- Subtype: Bengal
- Act ID: 15060
- Digitised on: 13 Aug 2025