Lok Sabha Secretariat Right To Information (Regulation Of Fee And Cost) Rules, 2005

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Lok Sabha Secretariat Right to Information (Regulation of Fee and Cost) Rules, 2005 CONTENTS 1. Short title and commencement 2. Definitions 2. Definitions 4. . 5. . Lok Sabha Secretariat Right to Information (Regulation of Fee and Cost) Rules, 2005 In exercise of the powers conferred by sub-sec. (2) (i), (ii) and (iii) of Sec. 28 of the Right to Information Act, 2005 (22 of 2005), the Speaker, Lok Sabha hereby makes the following rules, namely: 1. Short title and commencement :- 2. Definitions :- 2. Definitions :- 4. . :- 5. . :-

Act Metadata
  • Title: Lok Sabha Secretariat Right To Information (Regulation Of Fee And Cost) Rules, 2005
  • Type: C
  • Subtype: Central
  • Act ID: 11117
  • Digitised on: 13 Aug 2025