Madhya Pradesh Agrakraya Vidhi Nirasan Adhiniyam, 1968

S Madhya Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Madhya Pradesh Agrakraya Vidhi Nirasan Adhiniyam, 1968 14 of 1968 [28 June 1968] CONTENTS 1. Short Title 2. Repeal Of Certain Acts Madhya Pradesh Agrakraya Vidhi Nirasan Adhiniyam, 1968 14 of 1968 [28 June 1968] An Act to repeal the Kanoon Hakshafa Riyasat Gwalior, Samvat 1992, the Bhopal Pre-emption Act, 1934 and the Rewa State Pre- emption Act, 1946 Be it enacted by the Madhya Pradesh Legislature in the Nineteenth Year of the Republic of India as follows : 1. Received the assent of the President on the 19th June, 1968; assent first published in the Madhaya Pradesh Gazette, Extraordinary dated the 28th June, 1968. 1. Short Title :- This Act may be called The Madhya Pradesh Agrakraya Vidhi Nirasan Adhiniyam, 1968. 2. Repeal Of Certain Acts :- The Kanoon Hakshafa Riyasat Gwalior, Samvat 1992, the Bhopal Pre-emption Act, 1934 (III of 1934) and the Rewa State Pre- empton Act, 1946 are hereby repealed.

Act Metadata
  • Title: Madhya Pradesh Agrakraya Vidhi Nirasan Adhiniyam, 1968
  • Type: S
  • Subtype: Madhya Pradesh
  • Act ID: 19603
  • Digitised on: 13 Aug 2025