Madhya Pradesh Appropriation Act, 2010

S Madhya Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Madhya Pradesh Appropriation Act, 2010 6 of 2010 [22 March 2010] CONTENTS 1. Short Title 2. Issue Of Rs. 61,37,96,06,300 From And Out Of The Consolidated Fund Of The State For The Financial Year 2009-2010 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Madhya Pradesh Appropriation Act, 2010 6 of 2010 [22 March 2010] An Act to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Madhya Pradesh for the services of the Financial Year 2009-2010. Be it enacted by the Madhya Pradesh Legislature in the Sixty first Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Madhya Pradesh Appropriation Act ,2010. 2. Issue Of Rs. 61,37,96,06,300 From And Out Of The Consolidated Fund Of The State For The Financial Year 2009-2010 :- From and out of the Consolidated Fund of the State of Madhya Pradesh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums of six thousand one hundred thirty seven crore ninty six lakh six thousand three hundred rupees towards defraying the several charges which will come in the course of payment during the Financial Year 2009-2010 in respect of services and purposes specified in column (2) of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Madhya Pradesh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 THE SCHEDULE (See Sections 2 and 3) (1) (2) (3) No. of Vol Services and purposes Sums not exceeding Voted by the Charged on the Total Legislative Consolidated Fund Assembly Rs. Rs. Rs. 01. General Administration Revenue 7,02,56,000 45,55,000 7,48,11,000 Capital 2,00,00,000 0 2,00,00,000 02. Other expenditure pertaining to General Administration Department. Revenue 13,20,000 0 13,20,000 03. Police Revenue 63,36,53,000 0 63,36,53,000 04. Other expenditufe Pertaining to Home Department. Revenue 67,38,000 0 67,38,000 Capital 15,40,000 0 15,40,000 05. Jail Revenue 11,61,54,000 0 11,61,54,000 06. Finance Revenue 200 0 200 07. Commerical Tax Revenue 10,00,00,000 0 10,00,00,000 08. Land Revenue and District Administration Revenue 1,31,11,57,600 0 1,31,11,57,600 09. Expenditure pertaining to Revenue Department. Revenue 15,95,000 0 15,95,000 10. Forest Revenue 96,81,14,100 0 96,81,14,100 11. Commerce, Industry and Employment Revenue 4,83,43,000 0 4,83,43,000 12. Energy Revenue 1,16,39,04,000 0 1,16,39,04,000 Capital 38,56,09,25,000 0 38,56,09,25,000 13. Formers Welfare and Agriculture Development. Revenue 25,82,45,000 0 25,82,45,000 Capital 87,19,14,100 0 87,19,14,100 14. Animal Husbandry Revenue 18,61,31,000 1,05,000 18,62,36,000 15. Financial assistance to Three Tier Panchayati Raj Institutions under Schedule Castes Sub Plan. Revenue 27,08,06,000 0 27,08,06,000 16. Fisheries Revenue 3,03,55,000 0 3,03,55,000 17. Co-operation Revenue 29,43,15,200 0 29,43,15,200 18. Labour Revenue 15,21,32,000 0 15,21,32,000 20. Public Health Engineering Revenue 68,10,34;000 0 68,10,34,000 Capital 12,54,84,000 0 12,54,84,000 21. Housing and Environment Revenue 3,19,36,000 0 3,19,36,000 22. Urban Administration and Development-Urban Bodies Revenue 1,17,15,000 0 1,17,15,000 23. Water Resources Department Revenue 44,74,87,000 0 44,74,87,000 Capital 2,05,85,14,400 0 2,05,85,14,400 24. Public Works-Roads and Bridges Revenue 6,32,12,000 0 6,32,12,000 Capital 1,200 0 1,200 25. Mineral Resources Revenue 2,25,22,000 0 2,25,22,000 26. Culture Revenue 2,05,57,000 0 2,05,57,000 Capital 19,00,000 0 19,00,000 27. School Education (Primary Education) Revenue 1,78,90,47,000 1,50,000 1,78,91,97,000 28. State Legislature Revenue 1,00,00,000 0 1,00,00,000 29. Law and Legislative Affairs Revenue 23,21,86,000 15,61,36,000 38,83,22,000 30. Rural Development Revenue 68,20,00,000 0 68,20,00,000 Capital 4,68,00,000 0 4,68,00,000 32. Public Relations Revenue 7,44,20,000 0 7,44,20,000 34. Social Welfare Revenue 12,00,000 0 12,00,000 35. Rehabilitation Revenue 6,14,000 0 6,14,000 36. Transport Revenue 2,68,12,000 0 2,68,12,000 37. Tourism Revenue 30,000 0 30,000 Capital 11,84,38,000 0 11,84,38,000 39. Food, Civil Supplies and Consumer Protection Revenue 1,20,26,02,000 0 1,20,26,02,000 Capital 35,74,91,800 0 35,74,91,800 41. Tribal Areas Sub- Plan Revenue 40,72,87,000 0 40,72,87,000 Capital 26,85,89,000 0 26,85,89,000 42. Public Works relating to Tribal Areas Sub-Plan- Roads and Bridges Capital 12,80,59,300 0 12,80,59,300 43. Sports and Youth Welfare Revenue 1,46,85,000 0 1,46,85,000 44. Higher Education Revenue 24,99,000 0 24,99,000 45. Minor Irrigation Works Revenue 25,00,00,000 0 25,00,00,000 Capital 1,08,34,59,200 0 1,08,34,59,200 47. Technical Education and Training Revenue 8,41,01,000 0 8,41,01,000 Capital 43,00,00,000 0 43,00,00,000 48. Narmada Valley Development Capital 38,49,39,000 0 38,49,39,000 49. Scheduled Caste Welfare Revenue 1,18,14,000 0 1,18,14,000 52. Financial assistance to Tribal Area Sub- plan-Three Tier Panchayati Raj Institutions Revenue 33,39,01,000 0 33,39,01,000 55. Women and Child Development Revenue 16,13,76,000 0 16,13,76,000 56. Rural Industry Revenue 3,26,39,000 0 3,2<5,39,000 58. Expenditure on Relief on account of Natural Calamities and Scarcity Revenue 40,53,00,000 0 40,53,00,000 62. Panchayat Revenue 9,27,97,000 0 9,27,97,000 64. Scheduled Castes Sub Plan R 45 53 000 0 45 53 000 Revenue 45,53,000 0 45,53,000 Capital 11,82,81,100 0 11,82,81,100 66. Welfare of Backward Classes Revenue 1,05,53,00,000 0 1,05,53,00,000 67. Public Works- Buildings Revenue 17,53,70,000 0 17,53,70,000 Capital 100 0 100 75. Financial assistance to Urban bodies Revenue 1,34,80,02,000 0 1,34,80,02,000 77. Other expenditure pertaining to School Education Department (excluding Primary Education) Revenue 50,93,38,000 0 50,93,38,000 78. Horticulture and Food Processing Revenue 6,53,89,000 0 6,53,89,000 80. Financial assistance to Three Tier Panchayati Raj Institutions Revenue 72,73,80,000 0 72,73,80,000 Capital 5,00,00,000 0 5,00,00,000 Revenue . . 16,59,23,24,100 16,09,46,000 16,75,32,70,100 Total Capital . . 44,62,63,36,200 0 44,62,63,36,200 Grand Total . . 61,21,86,60,300 16,09,46,000 61,37,96,06,300

Act Metadata
  • Title: Madhya Pradesh Appropriation Act, 2010
  • Type: S
  • Subtype: Madhya Pradesh
  • Act ID: 19624
  • Digitised on: 13 Aug 2025