Madhya Pradesh Appropriation (No. 4) Act, 2010
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Madhya Pradesh Appropriation (No. 4) Act, 2010 26 of 2010 [14 December 2010] CONTENTS 1. Short Title 2. Issue Of Rs. 68,73,92,08,800 From And Out Of The Consolidated Fund Of The State For The Financial Year 2010-2011 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Madhya Pradesh Appropriation (No. 4) Act, 2010 26 of 2010 [14 December 2010] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Madhya Pradesh for the services of the Financial Year 2010-2011. Be it enacted by the Madhya Pradesh Legislature in the Sixty first Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Madhya Pradesh Appropriation (No. 4) Act, 2010. 2. Issue Of Rs. 68,73,92,08,800 From And Out Of The Consolidated Fund Of The State For The Financial Year 2010-2011 :- From and out of the Consolidated Fund of the State of Madhya Pradesh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums of Six thousand eight hundred seventy three crore ninety two lakh eight thousand eight hundred rupees towards defraying the several charges which will come in the course of payment during the Financial Year 2010-2011 in respect of services and purposes specified in column (2) of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Madhya Pradesh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 THE SCHEDULE (See Sections 2 and 3) (1) (2) (3) No of Vol Services and purposes Voted by the Legislative Assembly Sums not exceeding Charged on the Consolidated Fund Total Rs. Rs. Rs. Charged Appropriation- Interest Payments and Servicing of Debt. Revenue 0 3,84,78,19,400 3,84,78,19,400 Charged Appropriation- Public Debt. Capital 0 200 200 01 General Administration Revenue 9,53,23,000 92,00,000 10,45,23,000 Capital 57,87,500 0 57,87,500 02 Other expenditure pertaining to General Administration Department Revenue 8,00,000 0 8,00,000 03 Police Revenue 4,01,01,21,100 0 4,01,01,21,100 04 Other expenditure pertaining to Home Department Revenue 1,98,47,000 0 1,98,47,000 Capital 60,00,000 0 60,00,000 05 Jail Revenue 14,38,80,100 0 14,38,80,100 06 Finance Revenue 5,00,02,50,000 0 5,00,02,50,000 07 Commercial Tax Revenue 23,88,95,000 0 23,88,95,000 08 Land Revenue and District Administration Revenue 1,42,23,54,000 0 1,42,23,54,000 Capital 9,23,90,000 0 9,23,90,000 09 Expenditure pertaining to Revenue Department Revenue 5,42,91,000 0 5,42,91,000 Rs. Rs. Rs. 10 Forest Revenue 1,02,17,07,100 15,75,000 1,02,32,82,100 11 Commerce, Industry and Employment. Revenue 11,65,15,100 0 11,65,15,100 Capital 1,00,00,000 0 1,00,00,000 12 Energy Revenue 1,75,54,700 0 1,75,54,700 Capital 6,75,68,00,000 0 6,75,68,00,000 13 Farmers Welfare and Agriculture Development. Revenue 32,15,06,000 0 32,15,06,000 14 Animal Husbandry Revenue 49,99,91,000 0 49,99,91,000 15 Financial assistance to Three Tier Panchayati Raj Institutions under Schedule Castes Sub- Plan. Revenue 3,23,74,000 0 3,23,74,000 16 Fisheries Revenue 13,75,88,000 0 13,75,88,000 17 Co-operation Revenue 16,90,30,000 0 16,90,30,000 18 Labour Revenue 3,89,19,000 0 3,89,19,000 19 Public Health and Family Welfare Revenue 2,81,65,74,000 0 2,81,65,74,000 20 Public Health Engineering Revenue 81,00,75,000 50,00,000 81,50,75,000 Capital 49,47,35,000 0 49,47,35,000 Capital 49,47,35,000 0 49,47,35,000 21 Housing and Environment Revenue 6,01,20,000 0 6,01,20,000 22 Urban Administration and Development-Urban Bodies Revenue 2,33,80,000 0 2,33,80,000 23 Water Resources Department Revenue 52,23,70,000 0 52,23,70,000 Capital 3,59,88,25,000 0 3,59,88,25,000 24 Public Works-Roads and Bridges Revenue 1,57,06,00,000 0 1,57,06,00,000 Capital 3,45,74,60,800 0 3,45,74,60,800 25 Mineral Resources Revenue 2,57,00,000 0 2,57,00,000 26 Culture Revenue 13,78,70,000 0 13,78,70,000 Capital 1,00,00,000 0 1,00,00,000 27 School Education (Primary Education). Revenue 8,89,59,94,100 0 8,89,59,94,100 Capital 36,81,00,000 0 36,81,00,000 28 State Legislature Revenue 1,36,25,000 0 1,36,25,000 29 Law and Legislative Affairs Revenue 96,34,00,000 2,40,00,000 98,74,00,000 30 Rural Development Revenue 34,13,80,000 0 34,13,80,000 Capital 1,57,38,00,000 0 1,57,38,00,000 31 Planning Economics and Statistics Revenue 24,73,00,000 0 24,73,00,000 32 Public Relations Revenue 5,24,18,100 0 5,24,18,100 33 Tribal Welfare Revenue 1,19,07,73,000 0 1,19,07,73,000 34 Social Welfare Revenue 13,42,81,000 0 13,42,81,000 36 Transport 36 Transport Revenue 4,91,19,300 1,00,000 4,92,19,300 38 Ayoush Revenue 36,84,15,000 0 36,84,15,000 Capital 4,22,50,000 0 4,22,50,000 39 Food, Civil Supplies and Consumer Protection Revenue 39,29,53,800 0 39,29,53,800 40 Expenditure pertaining to Water Resources Department- Command Area Development Revenue 37,52,000 0 37,52,000 41 Tribal Areas Sub- Plan Revenue 53,06,54,000 0 53,06,54,000 Capital 1,13,53,50,000 0 1,13,53,50,000 42 Public Works relating to Tribal Areas Sub-Plan- Roads and Bridges Capital 30,00,00,100 0 30,00,00,100 43 Sports and Youth Welfare Revenue 2,92,60,100 0 2,92,60,100 Capital 2,00,00,000 0 2,00,00,000 44 Higher Education Revenue 99,35,90,000 0 99,35,90,000 Capital 26,43,18,000 0 26,43,18,000 45 Minor Irrigation Works Capital 50,00,00,000 1,85,33,000 51,85,33,000 47 Technical Education and Training Revenue 16,84,04,400 0 16,84,04,400 Capital 80,00,000 0 80,00,000 49 Scheduled Caste Welfare Revenue 8,67,57,000 0 8,67,57,000 50 20 Point Implementation Revenue 28,24,400 0 28,24,400 51 Religious Trusts and Endowments. Revenue 3,67,000 0 3,67,000 52 Financial Assistance to Tribal Area Sub- plan-Three Tier Panchayati Raj Institutions Revenue 57,37,07,000 0 57,37,07,000 55 Women and Child Development Revenue 2,61,66,88,000 15,00,000 2,61,81,88,000 Capital 31,24,38,000 0 31,24,38,000 56 Rural Industry Revenue 3,06,70,100 0 3,06,70,100 58 Expenditure on Relief on Account of Natural Calamities and Scarcity Revenue 5,17,50,000 0 5,17,50,000 61 Expenditure pertaining to Bundelkhand package Capital 20,00,00,000 0 20,00,00,000 62 Panchayat Revenue 15,92,47,000 0 15,92,47,000 63 Minority Welfare Revenue 23,40,500 0 23,40,500 64 Scheduled Castes Sub Plan Revenue 78,02,80,000 0 78,02,80,000 Capital 99,67,00,100 0 99,67,00,100 65 Aviation Revenue 2,00,00,000 0 2,00,00,000 Capital 4,00,00,000 0 4,00,00,000 66 Welfare of Backward Classes Revenue 1,35,20,73,000 0 1,35,20,73,000 Capital 17 88 70 000 0 17 88 70 000 Capital 17,88,70,000 0 17,88,70,000 67 Public Works- Buildings Revenue 48,29,62,000 0 48,29,62,000 Capital 24,00,00,000 0 24,00,00,000 69 Information Technology Capital 5,45,00,000 0 5,45,00,000 72 Bhopal Gas Tragedy Relief and Rehabilitation. Revenue 1,84,81,000 0 1,84,81,000 73 Medical Education Department Revenue 53,70,21,100 0 53,70,21,100 Capital 7,54,50,200 0 7,54,50,200 74 Financial assistance to Three Tier Panchayati Raj Institutions Revenue 24,95,72,000 0 24,95,72,000 75 Financial assistance to Urban bodies. Revenue 82,37,00,000 0 82,37,00,000 Rs. Rs. Rs. 77 Other expenditure pertaining to School Education Department (excluding Primary Education) Revenue 2,17,36,96,100 60,00,000 2,17,96,96,100 Capital 5,00,00,000 0 5,00,00,000 78 Horticulture and Food Processing. Revenue 34,24,97,000 0 34,24,97,000 79 Non-Conventional Energy Revenue 4,61,18,400 0 4,61,18,400 Total .. Revenue.. 44,03,37,06,500 3,89,51,94,400 47,92,89,00,900 Capital .. 20,79,17,74,700 1,85,33,200 20,81,03,07,900 Grand Total .. 64,82,54,81,200 3,91,37,27,600 68,73,92,08,800 Grand Total .. 64,82,54,81,200 3,91,37,27,600 68,73,92,08,800
Act Metadata
- Title: Madhya Pradesh Appropriation (No. 4) Act, 2010
- Type: S
- Subtype: Madhya Pradesh
- Act ID: 19622
- Digitised on: 13 Aug 2025