Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Madhya Pradesh Civil Courts (Amendment) Act, 2011 35 of 2011 [22 December 2011] CONTENTS 1. Short Title 2. Amendment Of Section 6 Madhya Pradesh Civil Courts (Amendment) Act, 2011 35 of 2011 [22 December 2011] An Act further to amend the Madhya Pradesh Civil Courts Act, 1958. Be it enacted by the Madhya Pradesh Legislature in the Sixty-Second year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Madhya Pradesh Civil Courts (Amendment) Act, 2011. 2. Amendment Of Section 6 :- In Section 6 of the Madhya Pradesh Civil Courts Act, 1958 (No. 19 of 1958), in sub-section (1),-- (i) in clause (a), for the word and figures "Rupees 25,000", the word and figures "Rupees 2,50,000" shall be substituted; (ii) in clause (b), for the word and figures "Rupees 50,000", the word and figures "Rupees 10,00,000" shall be substituted.