Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhiniyam, 2012 7 of 2013 [09 January 2013] CONTENTS 1. Short title 2. Amendment of Schedule 3. Repeal and saving Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhiniyam, 2012 7 of 2013 [09 January 2013] An Act further to amend the Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007. Be it enacted by the Madhya Pradesh Legislature in the Sixty-third year of the Republic of India as follows:-- ** Published in M.P. Rajpatra (Asadharan) dated 9-1-2013 Page 28(1). 1. Short title :- (1) This Act may be called the Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhiniyam, 2012. 2. Amendment of Schedule :- In Schedule to the Madhya Pradesh Niji Vishawavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007 (No. 17 of 2007), after serial number 9 and entries relating thereto, the following serial number and entries relating thereto shall be inserted, namely:-- SCHEDULE .style5 { font-family: Verdana; font-weight: bold; } .style6 {font-family: Verdana} --> S. No. Name of Private University Name of sponsoring body Mode of forming sponsoring body Main Campus Jurisdiction (1) (2) (3) (4) (5) (6) "10. Techno Global University Sironj, District Vidisha Techno India Trust, Kolkata Public Trust registered under the Indian Trusts Act, 1882 (No. 2 of 1882) Techno Global University Sironj, District Vidisha (M.P.) Whole of Madhya Pradesh". 3. Repeal and saving :- (1) The Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhyadesh, 2012 (No. 4 of 2012) is hereby repealed. (2) Notwithstanding the repeal of the said Ordinance anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.