Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan (Sanshodhan) Adhiniyam, 2011
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan (Sanshodhan) Adhiniyam, 2011 16 of 2011 [30 April 2011] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 9 Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan (Sanshodhan) Adhiniyam, 2011 16 of 2011 [30 April 2011] An Act further to amend the Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan Adhiniyam, 2005. Be it enacted by the Madhya Pradesh Legislature in the Sixty-second Year of the Republic of India as follows:- 1. Short Title And Commencement :- This Act may be called the Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan (Sanshodhan) Adhiniyam, 2011. 2. Amendment Of Section 9 :- In Section 9 of the Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan Adhiniyam, 2005 (No. 18 of 2005), in sub- section (2), for clause (b), the following clause shall be substituted, namely:- "(b) reduce fiscal deficit so as to bring it down to not more than 3 percent of GSDP by 31st March, 2012 and maintain it thereafter.".
Act Metadata
- Title: Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan (Sanshodhan) Adhiniyam, 2011
- Type: S
- Subtype: Madhya Pradesh
- Act ID: 19839
- Digitised on: 13 Aug 2025