Madras District Boards (Amendment) Act, 1958

S Tamil Nadu 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Madras District Boards (Amendment) Act, 1958 27 of 1958 [29 October 1958] CONTENTS 1. Short title 2. Amendment of Madras Act XIII, 1957 Madras District Boards (Amendment) Act, 1958 27 of 1958 [29 October 1958] PREAMBLE An Act to amend the Madras District Boards (Amendment) Act, 1957. WHEREAS it is expedient to amend the Madras District Boards (Amendment) Act, 1957 (Madras Act XIII of 1957), for the purpose hereinafter appearing; BE it enacted in the Ninth Year of the Republic of India as follows:- - 1. For Statement of Objects and Reasons, see Fort St. George Gazette, Extraordinary, dated the 29th September 1958, Part IV-A, page 472. 1. Short title :- This Act may be called the "Madras District Boards (Amendment) Act, 1958." 2. Amendment of Madras Act XIII, 1957 :- In the Madras District Boards (Amendment) Act, 1957 (Madras Act XIII of 1957), for the expression "31st day of October 1958" the expression "31st day of January 1959" shall be substituted.

Act Metadata
  • Title: Madras District Boards (Amendment) Act, 1958
  • Type: S
  • Subtype: Tamil Nadu
  • Act ID: 22821
  • Digitised on: 13 Aug 2025