Maharashtra Education And Employment Guarantee (Cess) (Amendment) Act, 2006

S Maharashtra 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Maharashtra Education And Employment Guarantee (Cess) (Amendment) Act, 2006 45 of 2006 [29 December 2006] CONTENTS 1. Short Title And Commencement 2. Amendment Of Schedule B Of Mah. Xxvii Of 1962 Maharashtra Education And Employment Guarantee (Cess) (Amendment) Act, 2006 45 of 2006 [29 December 2006] PREAMBLE An Act further to amend the Maharashtra Education and Employment Guarantee (Cess) Act, 1962. WHEREAS it is expedient to amend the Maharashtra Education and Employment Guarantee (Cess) Act, 1962 (Mah. XXVII of 1962), for the purposes hereinafter appearing; it is hereby enacted in the Fifty-seventh Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Maharashtra Education and Employment Guarantee (Cess) (Amendment) Act, 2006. (2) It shall come into force on the 1st August 2007. 2. Amendment Of Schedule B Of Mah. Xxvii Of 1962 :- I n SCHEDULE B appended to the Maharashtra Education and Employment Guarantee (Cess) Act, 1962 (Mah. XXVII of 1962), entry 15 shall be deleted.

Act Metadata
  • Title: Maharashtra Education And Employment Guarantee (Cess) (Amendment) Act, 2006
  • Type: S
  • Subtype: Maharashtra
  • Act ID: 20725
  • Digitised on: 13 Aug 2025