Maharashtra Tax On Sale Of Electricity (Amendment) Act, 2008
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Maharashtra Tax On Sale Of Electricity (Amendment) Act, 2008 15 of 2008 CONTENTS 1. Short Title 2. Amendment Of Section 5 Of Mah. Xxi Of 1963 Maharashtra Tax On Sale Of Electricity (Amendment) Act, 2008 15 of 2008 (First published, after having received the assent of the Governor, in the "Maharashtra Government Gazette", on the 2nd May, 2008). An Act further to amend the Maharashtra Tax on Sale of Electricity Act, 1963. WHEREAS it is expedient further to amend the Maharashtra Tax on Sale of Electricity Act, 1963, for the purposes hereinafter appearing; it is hereby enacted in the Fifty-ninth Year of the Republic of India as follows :- 1. Short Title :- This Act may be called the Maharashtra Tax on Sale of Electricity (Amendment) Act, 2008. 2. Amendment Of Section 5 Of Mah. Xxi Of 1963 :- In section 5 of the Maharashtra Tax on Sale of Electricity Act, 1963, i n sub-section (1), in clause (a), for the words "four paise" the words "eight paise" shall be substituted.
Act Metadata
- Title: Maharashtra Tax On Sale Of Electricity (Amendment) Act, 2008
- Type: S
- Subtype: Maharashtra
- Act ID: 21098
- Digitised on: 13 Aug 2025