Maharashtra (Third Supplementary) Appropriation Act, 2010

S Maharashtra 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Maharashtra (Third Supplementary) Appropriation Act, 2010 25 of 2010 [10 December 2010] CONTENTS 1. Short Title Maharashtra (Third Supplementary) Appropriation Act, 2010 25 of 2010 [10 December 2010] PREAMBLE An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State for the services of the year ending on the thirty-first day of March, 2011. WHEREAS by virtue of Article 204 of the Constitution of India, read with Article 205 thereof; it is necessary to provide for the passing of an Appropriation Act for the appropriation of further sums from and out of the Consolidated Fund of the State for the services of the year ending on the thirty-first day of March, 2011; and for the purpose of authorizing payment of the said sums; it is hereby enacted in the Sixty-First Year of the Republic of India as follows :- 1. Short Title :- This Act may be called the Maharashtra (Third Supplementary) Appropriation Act, 2010. (Not reproduced)

Act Metadata
  • Title: Maharashtra (Third Supplementary) Appropriation Act, 2010
  • Type: S
  • Subtype: Maharashtra
  • Act ID: 20623
  • Digitised on: 13 Aug 2025