Maintenance Of Internal Security (Repeal) Act, 1978

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com MAINTENANCE OF INTERNAL SECURITY (REPEAL) ACT, 1978 27 of 1978 [3rd August, 1978] CONTENTS 1. Short title 2. Repeal of Act 26 of 1971 MAINTENANCE OF INTERNAL SECURITY (REPEAL) ACT, 1978 27 of 1978 [3rd August, 1978] STATEMENT OF OBJECTS AND REASONS In accordance with the policy of Government regarding preventive detention as declared in the statement on the subject made in both Houses of Parliament on t h e 23rd March, 1978, the Code of Criminal Procedure (Amendment) Bill, 1977, was withdrawn with the leave of Lok Sabha on the 30th March, 1978. This Bill seeks to repeal the Maintenance of Internal Security Act.-Gaz. of India, 19-4-1978, Pt. II, section 2, Ext" p. 398. 1. Short title :- This Act may be called The Maintenance of Internal Security (Repeal) Act, 1978, 2. Repeal of Act 26 of 1971 :- The Maintenance of Internal Security Act, 1971, is hereby repealed.