Manipur Appropriation (No.3) Act, 2010
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Manipur Appropriation (No.3) Act, 2010 4 of 2010 CONTENTS 1. Short Title 2 . I ssue Of Rupees 5965,92,93,000 From And Out Of The Consolidated Fund Of The State Of Manipur For The Financial Year 2010-11 3. Appropriation 4. References To Department In The Schedule SCHEDULE 1 :- SCHEDULE I Manipur Appropriation (No.3) Act, 2010 4 of 2010 An Act to authorize payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Manipur for the services of the financial year 2010-11. Be it enacted by the Legislature of Manipur in the Sixty first year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Manipur Appropriation (No. 3) Act, 2010. 2. Issue Of Rupees 5965,92,93,000 From And Out Of The Consolidated Fund Of The State Of Manipur For The Financial Year 2010-11 :- From and out of the Consolidated Fund of the Slate of Manipur there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of five thousand nine hundred sixty five crores, ninety two lakhs, and ninety three thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2010-11 in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sum authorized to be paid and applied from and out of the Consolidated fund of the State of Manipur by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. 4. References To Department In The Schedule :- References to Departments in the Schedule are to such Departments as existing immediately before the 1st day of March, 2010 and shall, on or after that date be construed as references to the appropriate Departments as reconstituted from time to time. SCHEDULE 1 SCHEDULE I (See sections 2, 3 & 4) No. of Demand/ Appropriation Services and Purposes Sums not exceeding Voted by State Legislature Charged on the Consolidated Fund Total 1 2 3 Rs. Rs. Rs. 1 -State Legislature (Revenue Expenditure) 20,26,35,000 16,04,000 20,42,39,000 (Other Expenditure) 30,00,000 30,00,000 2-Council of Ministers (Revenue Expenditure) 2,05,50,000 2,05,000 (Other Expenditure) 80,00,000 80,00,00 1-Governor (Revenue Expenditure) - 2,69,07,000 2,69,07,000 2-Interest Payment & Debt Services (Revenue Expenditure) - 361,39,64,000 361,39,64,000 (Other Expenditure) - 112,94,89,000 112,94,89,000 3-Manipur Public Service Commission (Revenue Expenditure) 2,41,84,000 2,41,84,000 3-Secretariat (Revenue Expenditure) 47,73,60,000 47,73,60,000 5,85,04,000 5,85,04,000 (Other Expenditure) 5,85,04,000 5,85,04,000 4-Land Revenue, Stamps & Registration and District Administration (Revenue Expenditure) 43,20,55,000 43,20,55,000 5-Finance Department (Revenue Expenditure) 430.68.59.000 10,01,000 430,78,60,000 (Other Expenditure) 40,01,000 40,01,000 6-Transport (Revenue Expenditure) 4,66,53,000 4,66,53,000 (Other Expenditure) 10,80,00,000 10,80,00,000 7-Police (Revenue Expenditure) 513,75,29,000 513,75,29,000 (Other Expenditure) 25,00,00,000 25,00,00,000 8-Public Works Department (Revenue Expenditure) 162,55,86,000 1,00,20,000 163,56,06,000 (Other Expenditure) 156,27,36,000 156,27,36,000 9-Information and Publicity (Revenue Expenditure) 4,14,82,000 4,14,82,000 (Other Expenditure) 15,00,000 15,00,000 10-Education (Revenue Expenditure) 578,75,74,000 578,75,74,000 (Other Expenditure) 14,01,70,000 14,01,70,000 11-Medical, Health and Family Welfare Services (Revenue Expenditure) 191,62,84,000 191,62,84,000 (Other Expenditure) 24,99,56,000 24,99,56,000 12-Municipal Administration, Housing and Urban Development (Revenue Expenditure) 59,17,04,000 59,17,04,000 (Other Expenditure) 84,04,61,000 84,04,61,000 13-Labour and Employment (Revenue Expenditure) 10,59,66,000 10,59,66,000 (Other Expenditure) 1,50,00,000 1,50,00,000 14-Development of Scheduled Tribes & Scheduled Castes Department and Hills 191,57,57,000 191,57,57,000 (Revenue Expenditure) 191,57,57,000 191,57,57,000 (Other Expenditure) 8,45,00,000 8,45,00,00 15-Consumer Affairs, Food and Public Distribution (Revenue Expenditure) 9,74,68,000 - 9,74,68,000 (Other Expenditure) 3,00,02,000 - 3,00,02,000 16-Co-operation (Revenue Expenditure) 13,09,42,000 13,09,42,000 (Other Expenditure) 84,50,000 - 84,50,000 17-Agriculture (Revenue Expenditure) 96,39,22,000 - 96,39,22,000 (Other Expenditure) 6,80,46,000 - 6,80,46,000 18-Animal Husbandry and Veterinary including Dairy Farming (Revenue Expenditure) 48,08,37,000 - 48,08,37,000 (Other Expenditure) 4,45,00,000 - 4,45,00,000 19-Environment and Forest (Revenue Expenditure) 74,68,01,000 - 74,68,01,000 20-Community Development and ANP. IRDP and NREP (Revenue Expenditure) 111,75,52,000 - 111,75,52,000 21 -Commerce & Industries (Revenue Expenditure) 57,08,56,000 57,08,56,000 (Other Expenditure) 11,70,00,000 - 11,70,00,000 22-Public Health Engineering (Revenue Expenditure) 39,92,93,000 - 39,92,93,000 (Other Expenditure) 128,08,04,000 - 128,08,04,000 23-Power (Revenue Expenditure) 200,52,68,000 - 200,52,68,000 (Other Expenditure) 144,90,05,000 - 144,90,05,000 24-Vigilance Department (Revenue Expenditure) 1,97,86,000 - 1,97,86.000 25-Youth Affairs and Sports Department (Revenue Expenditure) 22,37,05,000 - 22,37,05,000 (Other Expenditure) 5,62,47,000 - 5,62,47,000 26-Administration of Justice (Revenue Expenditure) 17,11,45,000 6,09,12,000 23,20,57,000 27-Election (Revenue Expenditure) 4,06,72,000 - 4,06,72,000 28-State Excise (Revenue Expenditure) 12,48,95,000 - 12,48,95,000 29-Sales Tax, Other Taxes/Duties on Commodities and Services (Revenue Expenditure) 2,81,93.000 - 2,81,93,000 30-Planning (Revenue Expenditure) 307,40,84,00 - 307,40,84,000 (Other Expenditure) 689,93,55,000 - 689,93,55,000 31 -Fire Protection and Control (Revenue Expenditure) 4,96,23,000 - 4,96,23,000 32-Jails (Revenue Expenditure) 8,18,69,000 - 8,18,69,000 (Other Expenditure) 1,000 - 1,000 33-Home Guards (Revenue Expenditure) 8,04,08,000 - 8,04,08,000 34-Rehabilitation (Revenue Expenditure) 1,08,64,000 - 1,08,64,000 35-Stationery & Printing (Revenue Expenditure) 4,00,86,000 - 4,00,86,000 36-Minor Irrigation (Revenue Expenditure) 8,43,43,000 - 8,43,43,000 (Other Expenditure) 66,10,53,000 - 66,10,53,000 37-Fisheries (Revenue Expenditure) 22,66,74,000 - 22,66,74,000 (Other Expenditure) 1,71,16,000 - 1,71,16,000 38-Panchayat (Revenue Expenditure) 36,62,19,000 - 36,62,19,000 39-Sericulture (Revenue Expenditure) 21,46,70,000 - 21,46,70,000 (Other Expenditure) 62,76,00,000 - 62,76,00,000 40-Irrigation and Flood Control Department (Revenue Expenditure) 48,90,06,000 - 48,90,06,000 (Other Expenditure) 282,75,00,000 - 282,75,00,000 41-Art and Culture (Revenue Expenditure) 18,77,58,000 - 18,77,58,000 (Other Expenditure) 7,77,00,000 - 7,77,00,000 42-State Academy of Training (Revenue Expenditure 4,10,96,000 - 4,10,96,000 (Other Expenditure) 45,25,000 - 45,25,000 43-Horticulture and Soil Conservation (Revenue Expenditure) 41,12,50,000 - 41,12,50,000 (Other Expenditure) 80,00,000 - 80,00,000 44-Social Welfare DeL^-tment (Revenue Expenditure) 122,29,21,000 - 122,29,21,000 (Other Expenditure) 13,75,00,000 - 13,75,00,000 45-Tourism (Revenue Expenditure) 4,05,27,000 - 4,05,27,000 (Other Expenditure) 4,22,18,000 - 4,22,18,000 46-Science and Technology (Revenue Expenditure) 7,84,28,000 - 7,84,28,000 47-Welfare of Minorities and Other Backward Classes (Revenue Expenditure) 20,71,89,000 - 20,71,89,000 (Other Expenditure) 23,01,47,000 - 23,01,47,000 48-Relief and Disaster Management (Revenue Expenditure) 9,16,58,000 - 9,16,58,000 49-Economics and Statistics (Revenue Expenditure) 9,92,43,000 - 9,92,43,000 50-Information Technology (Revenue Expenditure) 5,13,70,000 - 5,13,70,000 Total: 5479,12,12,000 486,80,81,000 5965,92,93,000
Act Metadata
- Title: Manipur Appropriation (No.3) Act, 2010
- Type: S
- Subtype: Assam
- Act ID: 14608
- Digitised on: 13 Aug 2025