Manipur Appropriation (Vote On Account) Act, 1981

S Assam 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Manipur Appropriation (Vote On Account) Act, 1981 CONTENTS 1. Short Title 2 . Withdrawal Of Rs.57,62,74,000 Form And Out Of The Consolidated Fund Of The State Of Manipur For The Financial Year 1981-82 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Manipur Appropriation (Vote On Account) Act, 1981 An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of the State of Manipur for the services of a part of the financial year 1981-82. BE it enacted by Parliament in the Thirty-second Year of the Republic of India as follows:- Statement of Object This Bill is introduced in pursuance of articles 204(1) and 206 of the Constitution, read with the Proclamation issued under article 356 of the Constitution in respect of the State of Manipur on the 28th February, 1981, to provide for the appropriation out of the Consolidated Fund of the State of Manipur of the moneys required to meet the expenditure charged on the Consolidated Fund of the State of Manipur and the grants made in advance by the Lok Sabha in respect of the estimated expenditure o f the Government of Manipur, for a part of the financial year 1981-82. 1. Short Title :- This Act may be called the Manipur Appropriation (Vote on Account) Act, 1981. 2. Withdrawal Of Rs.57,62,74,000 Form And Out Of The Consolidated Fund Of The State Of Manipur For The Financial Year 1981-82 :- From and out of the Consolidated Fund of the State of Manipur there may be withdrawn sums not exceeding those specified in column 3 of the Schedule amounting In the aggregate to the sum o f fifty-seven crores, sixty-two lakhs and seventy-four thousand rupees towards defraying the several charges which will come in course of payment during the financial year 1981-82. 3. Appropriation :- The sums authorised to be withdrawn from and out of the Consolidated Fund of the State of Manipur by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 THE SCHEDULE ( See section 2 and 3) No. of Vote Services and purposes Sums not exceeding Sums not exceeding Sums not exceeding Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Legislature, Election and Administration of Justice.Revenue 35,60,000 2,30,000 37,90,000 2 Confidential and Cabinet Department Revenue 7,20,000 1,85,000 9,05,000 3 Secretariat Revenue 57,10,000 ...... 57,10,000 4 Land Revenue, Stamps and Registrations District Administration, Rehabilitation and Gratuitous Relief and Planning Revenue 71,80,000 71,80,000 Capital 40,000 40,000 5 Sales Tax, Debt Obligations, Treasury and Accounts Administration, Pension, Other Social Security andWelfare and Loans to Government] Servants Revenue 57,85,000 1,89,05,000 2,46,90,000 Capital 22,50,000 3,63,35,000 3,85,85,000 6 Motor Vehicles and Road Transport Department..Revenue 3,90,000 3,90,000 Capital 18,75,000 18,75,000 Capital 18,75,000 18,75,000 7 Police, Jails, Fire Protection, Home Guards, Civil Defence and Rehabilitation SchemesRevenue 5,11,04,000 ........ 5,11,04,000 ..Capital 20,85,000 ........ 20,85,000 8 Public WorksRevenue Capital 2,56,80,000 95,000 2,57,75,000 5,36,65,000 ........ 5,36,65,000 8 Information and Public Relation and TourismRevenue 11,60,000 11,60,000 Capital 2,50,000 . 2,50,000 9 Education, Stationery and Printing and other works Revenue 6,85,68,000 6,85,68,000 Capital 49,55,000 49,55,000 10 Medical, Health and Family Welfare Revenue 1,88,30,000 1,88,30,000 Capital 39,65,000 ........ 39,65,000 12 Local Self Government Revenue 16,90,000 .... 16,90,000 Capital 13,75,000 .... 13,75,000 13 Labour and Employment Revenue 9,20.000 .... 9,20,000 14 Tribal and Backward Glass Welfare Revenue 1,32,70,000 .... 1,32,70,000 15 Food and Civil Supply Revenue 8,40,000 . 8,40,000 Capital 1,99,40,000... 1,99,40,000 16 Cooperation..Revenue 40,55,000 40,55,000 Capital 43,30,000 ... 43,30,000 17 Agriculture, Soil Conservation, Area Development and Fisheries Revenue 2,13,80,000 .... 2,13,80,000 Capital 1,54,75,000 1,54,75,000 18 Animal Husbandry and Veterinary Department including Dairy Farming..Revenue 65,40,000 .... 65,40,000 Capital 4,55,000 .... 4,55,000 19 Forest and Soil 67 75 000 67 75 000 19 Forest and Soil ConservationRevenue 67,75,000 .... 67,75,000 19 Community Development and Panchayat. Revenue 97,45,000 .... 97,45,000 20 Industries and Weights and Measures.. Revenue 1,51,40,000 .... 1,51,40,000 Capital 52,40,000 .... 52,40,000 22 Water Supply and IrrigationRevenue 1,07,50,000 2,000 1,07,52,000 Capital 6,19,40,000 6,19,40,000 23 Power Projects..Revenue 3,80,85,000 3,80,85,000 Capital 1,69,85,000 1,69,85,000 24 Miscellaneous Departments Revenue 2,45,000 4,30,000 6,75,000 25 Sports and Physical Training Arts and Culture and Social Welfare Revenue 77,75,000 .. 77,75,000 Capital 2,70,000 .. 2,70,000

Act Metadata
  • Title: Manipur Appropriation (Vote On Account) Act, 1981
  • Type: S
  • Subtype: Assam
  • Act ID: 14609
  • Digitised on: 13 Aug 2025