Manipur Hill Areas (House Tax) Second Amendment Act, 2003
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Manipur Hill Areas (House Tax) Second Amendment Act, 2003 3 of 2003 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 3 Manipur Hill Areas (House Tax) Second Amendment Act, 2003 3 of 2003 An Act further to amend the Manipur Hill Areas (House Tax) Act, 1966 (Manipur Act No. 9 of 1966). Be it enacted by the Legislature of Manipur in the Fifty-fourth year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Manipur Hill Areas (House Tax) Second Amendment Act, 2003. (2) It shall be deemed to have come into force from the 1st day of January 2003. 2. Amendment Of Section 3 :- I n sub-section (1) of section 3 of the Manipur Hill Areas (House Tax) Act, 1966, for the words "six rupees", the words "fifteen rupees" shall be substituted.
Act Metadata
- Title: Manipur Hill Areas (House Tax) Second Amendment Act, 2003
- Type: S
- Subtype: Assam
- Act ID: 14619
- Digitised on: 13 Aug 2025