Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com MECHANIC (TURNER), DELHI MILK SCHEME, RECRUITMENT RULES, 1997 CONTENTS 1. Short title and commencement 2. Number of the posts, classification, scale of pay 3. Method of recruitment, age-limit, other qualifications, etc. 4. Disqualifications 5. Power to relax 6. Saving SCHEDULE 1 :- . MECHANIC (TURNER), DELHI MILK SCHEME, RECRUITMENT RULES, 1997 G.S.R. 236, dated 28th April., 19971.- In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to the post of Mechanic (Turner) in the Delhi Milk Scheme under Ministry of Agriculture, (Department of Animal Husbandry and Dairying) namely: - 1. Short title and commencement :- (1) These rules may be called the Mechanic (Turner), Delhi Milk Scheme, Recruitment Rules, 1997. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of the posts, classification, scale of pay :- The number of the said post,its classification and the scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age-limit, other qualifications, etc. :- T h e method of recruitment, age-limit, qualifications and other matters relating to the said post shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualifications :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government, may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reason to be recorded in writing, and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age- limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, the Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 . Name of the No. of posts. CLASSIFICATION Scale of Whether Age-limit post. pay. Selection for direct poist or recruits. non-selec- tion post. 1 2 3 4 5 6 Mechanic 1 (one) General 2 Rs. 1300- Not 18-35 (Turner). (1997). Central 30- 1560- applicable. years Service, EB-40- (Relaxa- Group 'C' 2040. ble for Non- Govt. Ministerial. servants upto 5 years) Whether be Educational and Whether age Period of pro Method of recruit- nefit of ad other qualifica and educa bation, if any. ment - Whether by ded years of tions retired tional quali direct recruitment service ad for direct re fications or by promotion or missible un cruits. prescribed by deputation/ der rule 30 for direct re transfer and per- of the C.C.S. cruits will centage of the (Pension) apply in the vacancies to be Rules, 1972. case of pro- filled by various motees. methos.