Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com MEGHALAYA ADAPTATION OF LAWS ORDERS CONTENTS 1. . MEGHALAYA ADAPTATION OF LAWS ORDERS Introduction. Meghalaya was formed as the Autonomous State by virtue of the Assam Re-organisation (Meghalaya) Act, 1969 (Assam Act No. 55 of 1969) on and from the appointed day. Under S. 3 (1) of the said Act, within the State of Assam an Autonomous State, to be known as Meghalaya comprising of 1. . :-