Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com MINISTRY OF AGRICULTURE, DEPARTMENT OF AGRICULTURE AND COOPERATION, SENIOR LIBRARY AND INFORMATION ASSISTANT RECRUITMENT RULES, 1996 CONTENTS 1. Short title and commencement 2. Number of the posts, its classification, and scale of pay 3. Method of recruitment, age-limit, qualifications, etc. 4. Disqualifications 5. Power to relax 6. Saving SCHEDULE 1 :- . MINISTRY OF AGRICULTURE, DEPARTMENT OF AGRICULTURE AND COOPERATION, SENIOR LIBRARY AND INFORMATION ASSISTANT RECRUITMENT RULES, 1996 G.S.R. 351, dated 26th July, 1996.-In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulating the method o f recruitment to the post of Senior Library and Information Assistant in the Ministry of Agriculture (Department of Agriculture and Cooperation), namely: - 1. Short title and commencement :- (1) These rules may be called the Ministry of Agriculture, Department of Agriculture and Cooperation, Senior Library and Information Assistant Recruitment Rules, 1996. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of the posts, its classification, and scale of pay :- T he number of said post, its classification and the scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age-limit, qualifications, etc. :- T h e method of recruitment, age-limit, qualifications and other matters relating to the said post shall be as specified in Columns 5 to 14 of the Schedule as aforesaid. 4. Disqualifications :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government, may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of opinion that if necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age- limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, the Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 . Name of the Number of posts. Classification. Scale of Whether selec post. pay. tion post or non selection post. 1 2 3 4 5 Senior Li *l (1996) General Central Rs. 1640- Not applicable. brary and *Subject to va Service, Group 60-2600- Information riation dependent 'B' Non- gazetted, EB-75- Assistant. on work-load. Non-Ministerial. 2900.