Ministry Of Commerce And Industry, Department Of Commerce Special Officer (Gatt) Recruitment Rules, 1999
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Ministry of Commerce and Industry, Department of Commerce Special Officer (GATT) Recruitment Rules, 1999 CONTENTS 1. Short title and commencement 2. Number of post, classification and scale of pay 3. Method of recruitment, age limit, qualifications, etc. 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE 1 Ministry of Commerce and Industry, Department of Commerce Special Officer (GATT) Recruitment Rules, 1999 Ministry of Commerce and Industry, Department of Commerce Special Officer (GATT) Recruitment Rules, 1999 1. Short title and commencement :- (1) These rules may be called the Ministry of Commerce and Industry, Department of Commerce Special Officer (GATT) Recruitment Rules, 1999. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post, classification and scale of pay :- The number of the said post, its classification and the scale of pay attached thereto shall be as specified in columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualifications, etc. :- T h e method of recruitment, age limit, qualifications and other matters relating to the said post shall be as specified in column 5 to 14 of the said Schedule. 4. Disqualification :- No person, (a) who has entered into or contracted a marriage with a person having a spouse living; or (b) who, having a spouse living has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Other Backward Classes, and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE 1 SCHEDULE Name of post No. of Classification Scale of pay Whether selection Age limit for post (Rs.) by merit or direct recruits selection- cum- seniority or non- selection post 1 2 3 4 5 6 Special Officer 1* General Central. Rs. 12000-375- 16500 Not applicable Not applicable (GATT) (1999) Service Group "A" Gazetted Non- Ministerial *Subject to variation dependent on workload.
Act Metadata
- Title: Ministry Of Commerce And Industry, Department Of Commerce Special Officer (Gatt) Recruitment Rules, 1999
- Type: C
- Subtype: Central
- Act ID: 11266
- Digitised on: 13 Aug 2025