Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, [Gestetner Operator (Senior)] Recruitment Rules, 1999
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Ministry of Consumer Affairs and Public Distribution, Department of Public Distribution, [Gestetner Operator (Senior)] Recruitment Rules, 1999 CONTENTS 1. Short title and commencement 2. Number, Classification and Scale of Pay 3. Method of recruitment, age limit and other qualifications 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE 1 Ministry of Consumer Affairs and Public Distribution, Department of Public Distribution, [Gestetner Operator (Senior)] Recruitment Rules, 1999 G.S.R. 20.-In. exercise of the powers conferred by the proviso to article 309 of the Constitution and in supersession of the Ministry of Food and Agriculture, (Department of Food) Class-III posts. Recruitment Rules, 1965 except as respects things done or omitted to have been done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Gestetner Operator (Senior) under the Ministry of Consumer Affairs and Public Distribution, (Department of Public Distribution). namely - 1. Short title and commencement :- (1) These Rules may be called the Ministry of Consumer Affairs and Public Distribution, Department of Public Distribution, [Gestetner Operator (Senior)] Recruitment Rules, 1999. (2) They shall come into force on the date of their publication in the official gazette. 2. Number, Classification and Scale of Pay :- The number of said post, its classification and the scale of pay attached thereto shall be as specified in columns 2 to 4 of the Schedule annexed to these Rules. 3. Method of recruitment, age limit and other qualifications :- The method of recruitment to the said post, age limit, qualifications a n d other- matters connected thereto shall be as specified in Column 5 to 14 of the Schedule aforesaid, 4. Disqualification :- No person,- (a) who hah entered into or contracted a marriage with a person haying a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post 5. Power to relax :- Where the Central Government is of opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE 1 Name of the post No. of posts Classification Scale of pay Whither selection- cum- seniority- cum- selection by merit post or Non- selection 1 2 3 4 5 Gestetner Operator One General Central Service Rs. 3050-75- 3950-80- Selection- cum- (Senior) Group 'C' (Non 4590. seniority azetted & Non-Mi aisterial)
Act Metadata
- Title: Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, [Gestetner Operator (Senior)] Recruitment Rules, 1999
- Type: C
- Subtype: Central
- Act ID: 11273
- Digitised on: 13 Aug 2025