Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com MINISTRY OF ENVIRONMENT AND FORESTS (CHOWKIDAR) RECRUITMENT RULES, 1989 CONTENTS 1. Short title and commencement 2. Number of post, classification and scale of pay 3. Method of recruitment, age-limit, qualifications, etc. 4. Disqualifications 5. Power to relax 6. Saving SCHEDULE 1 :- . MINISTRY OF ENVIRONMENT AND FORESTS (CHOWKIDAR) RECRUITMENT RULES, 1989 G.S.R. 191, dated 8th February, 1990-In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to the post of Chowkidar in the Ministry of Environment and Forests, namely : - 1. Short title and commencement :- (1) These rules may be called the Ministry of Envrironment and Forests (Chowkidar) Recruitment Rules, 1989. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post, classification and scale of pay :- The number of the said post, its classification and the scale of pay attached thereto shall be as specified in Columns (2) to (4) of the Schedule annexed to these rules. 3. Method of recruitment, age-limit, qualifications, etc. :- T h e method of recruitment, age-limit, qualifications and other matters relating to the said post shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualifications :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living; or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government, may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the candidates belonging to the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regards. SCHEDULE 1 . Name of No. of posts. Classifica Scale of pay. Whether Age-limit the post. tion. Selection for direct post or recruits. non-selec- tion post. 1 2 3 4 5 6 Chowki- 10* (1989) General Rs. 750-8- Not 18 to 25 years. dar. *Subject to Central 790-EB- appli (Relaxable for variation de Service, 10-940/. cable. Government ser pending on Group 'D' vants upto 35 work-load. Non- years in accord Gazetted, ance with the Ministerial. instructions or order issued by the Central Go vernment). Note : In case of recruitment is made through the Employment Exchange, the crucial date for determining the age limit shall be the last date by which the Employment Ex change is asked to submit the name.