Ministry Of Surface Transport (Development Wing) Chief Engineer (Project Implementation Cell) Recruitment Rules, 1995

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com MINISTRY OF SURFACE TRANSPORT (DEVELOPMENT WING) CHIEF ENGINEER (PROJECT IMPLEMENTATION CELL) RECRUITMENT RULES, 1995 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age limit and other qualifications, etc 4. Disqualification 5. Power to relax 6. Savings SCHEDULE 1 :- SCHEDULE MINISTRY OF SURFACE TRANSPORT (DEVELOPMENT WING) CHIEF ENGINEER (PROJECT IMPLEMENTATION CELL) RECRUITMENT RULES, 1995 1 Published in the Guutte if India. Pt. II, Sec. 3 (i). dated 16th March. 1996 (w.e.f. 16th March. 1996). In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to the post of Chief Engineer (Project Implementation Cell) in the Development Wing in the Ministry of Surface Transport, namely :- 1. Short title and commencement :- (1) These rules may be called the Ministry of Surface Transport (Development Wing) Chief Engineer (Project Implementation Cell) Recruitment Rules, 1995. (2) They shall come into force on the date of their publication in the Official Ga/.ette. 2. Number of posts, classification and scale of pay :- The number of the said post, its classification and the scale oFpay attached thereto shall be as specified in columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit and other qualifications, etc :- T h e method of recruitment, age limit, qualifications and other matters relating thereto shall be as specified in columns 5 to 14 of the said Schedule. 4. Disqualification :- No person- (a) who has entered 'nto or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person. shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may by order, for reasons to be recorded in writing and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Savings :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of post Number of posts Classification Scale of pay 1 2 3 4 Chief Engineer 1 *( 1995) General Central Service Rs-5900-200- (Project Imple *Subject to variation Group 'A' Gazetted 6700. mentation Cell) dependent on workload. Non-Ministerial. Whether selection Age limit for Whether benefit of Educational and other post or non- direct recruits. added years of qualifications sele service required ction post. admissible. for direct recruits. 5 6 . 7 8 Not applicable Not applicable Not applicable Not applicable

Act Metadata
  • Title: Ministry Of Surface Transport (Development Wing) Chief Engineer (Project Implementation Cell) Recruitment Rules, 1995
  • Type: C
  • Subtype: Central
  • Act ID: 11318
  • Digitised on: 13 Aug 2025