Mizoram University (Amendment) Act, 2007

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Mizoram University (Amendment) Act, 2007 24 of 2007 [28 May 2007] CONTENTS 1. Short Title 2. Insertion Of New Section 9A Mizoram University (Amendment) Act, 2007 24 of 2007 [28 May 2007] An Act to amend the Mizoram University Act, 2000. Be it enacted by Parliament in the Fifty-eighth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Mizoram University (Amendment) Act, 2007. 2. Insertion Of New Section 9A :- In the Mizoram University Act, 2000(8 of 2000), after section 9, the following section shall be inserted, namely:-- " 9A. The Chief Rector The Governor of the State of Mizoram shall be the Chief Rector of the University.".

Act Metadata
  • Title: Mizoram University (Amendment) Act, 2007
  • Type: C
  • Subtype: Central
  • Act ID: 11330
  • Digitised on: 13 Aug 2025