Motor Vehicles (Rajasthan Amendment) Act, 1963
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Motor Vehicles (Rajasthan Amendment) Act, 1963 10 of 1963 CONTENTS 1. Short title 2. Amendment of sxith Schedule to Central Act 4 of 1963 Motor Vehicles (Rajasthan Amendment) Act, 1963 10 of 1963 [Received the assent of the President on the 17th day of April, Ig63, ] An Act further to amend the Motor Vehicles Act, 1939 (Central Act of 1939), in its application to the State of Rajasthan. Be it enacted by the Rajasthan State Legislature in the Fourteenth year of tpe Republic of India as follows:- 1. Short title :- This Act may be called the Motor Vehicles (Rajasthan Amendment) Act, 1963. 2. Amendment of sxith Schedule to Central Act 4 of 1963 :- In the Sixth Schedule to the Motor Vehicles Act, 1939 (Central Act 4 of 1939), in he second column, after the group of letters "RJ", the comma and group of letter "RJ" shall be inserted.
Act Metadata
- Title: Motor Vehicles (Rajasthan Amendment) Act, 1963
- Type: S
- Subtype: Rajasthan
- Act ID: 22348
- Digitised on: 13 Aug 2025