Mysore Duty On Gold (Repealing) Act, 1949
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com MYSORE DUTY ON GOLD (REPEALING) ACT, 1949 51 of 1949 [] CONTENTS 1. Short title and commencement 2. Repeal of Act XIX of 1940 MYSORE DUTY ON GOLD (REPEALING) ACT, 1949 51 of 1949 [] An Act to repeal the Mysore Duty on Gold Act, 1940. Whereas, it is expedient to repeal the Mysore Duty on Gold Act, 1940 (XIX of 1940). It is hereby enacted as follows.- 1. Short title and commencement :- (1) This Act may be called the Mysore Duty on Gold (Repealing) Act, 1949. (2) It shall come into force on such date as the Government may by notification in the Mysore Gazette appoint. 2. Repeal of Act XIX of 1940 :- The Mysore Duty on Gold Act, 1940 (XIX of 1940), is lereby repealed.
Act Metadata
- Title: Mysore Duty On Gold (Repealing) Act, 1949
- Type: S
- Subtype: Karnataka
- Act ID: 19046
- Digitised on: 13 Aug 2025