Mysore State Legislature (Delegation Of Powers) Repeal Act, 2002

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Mysore State Legislature (Delegation of Powers) Repeal Act, 2002 57 of 2002 [December 17, 2002] CONTENTS 1. Short title 2. Repeal of Act 23 of 1971 Mysore State Legislature (Delegation of Powers) Repeal Act, 2002 57 of 2002 [December 17, 2002] An Act to repeal the Mysore State Legislature (Delegation of Powers) Act, 1971 Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows: 1. Short title :- This Act may be called the Mysore State Legislature (Delegation of Powers) Repeal Act, 2002. 2. Repeal of Act 23 of 1971 :- The Mysore State Legislature (Delegation of Powers) Act, 1971 is hereby repealed.

Act Metadata
  • Title: Mysore State Legislature (Delegation Of Powers) Repeal Act, 2002
  • Type: C
  • Subtype: Central
  • Act ID: 11388
  • Digitised on: 13 Aug 2025