Nagaland Appropriation Act, 1976

S Assam 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Nagaland Appropriation Act, 1976 CONTENTS 1. Short Title 2 . Issue Of Rs.12,14,73,000 From And Out Of The Consolidated Fund Of State Of Nagaland For The Financial Year 1975-76 3. Appropriation SCHEDULE 1 :- SCHEDULE I Nagaland Appropriation Act, 1976 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Nagaland for the services of the financial year 1975-76. BE it enacted by Parliament in the Twenty-sixth Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Nagaland Appropriation Act, 1976. 2. Issue Of Rs.12,14,73,000 From And Out Of The Consolidated Fund Of State Of Nagaland For The Financial Year 1975-76 :- From and out of the Consolidated Fund of the State of Nagaland there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of twelve crores, fourteen lakhs and seventy-three thousand rupees towards defraying the several charges which will come in course of payment during the financial year 1975-76, in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Nagaland by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sums not exceeding Sums not exceeding Sums not exceeding No.of Vote Services and Purposes Voted by Parliament Changed on the Consolidated Fund Total Rs. Rs. Rs. 2 Head of State.. Revenue .. 8,87,000 8,87,000 6 Land revenue, stamps and registration.. Revenue 25,000 .. 25,000 9 Taxes on Vehicles. Revenue 51,000 .. 51,000 10 Servicing of debts. Revenue .. 1,95,000 1,95,000 Capital .. 4,85,34,000 4,85,34,000 12 Civil Secretariat.. Revenue 13,16,000 .. 13,16,000 13 District administration special welfare scheme and Tribal Council Revenue 6,79,000 .. 6,79,000 14 Special expenditure on maintenance of lawand order including contribution for pensionsand gratuities.. Revenue 1,28,40,000 .. 1,28,40,000 16 Village Guards.. Revenue 2,70,000 .. 2,70,000 17 Civil Police and Fire Service Unit.. Revenue 1,52,15,000 .. 1,52,15,000 20 Vigilance Commission. Revenue 80,000 .. 80,000 22 Nagaland Houses.. Revenue 97,000 .. 97,000 24 State Lotteries.. Revenue 2,65,000 .. 2,65,000 26 Education.. Revenue 1,00,86,000 .. 1,00,86,000 28 Medical, Public Health and Family Planning. Revenue 15,53,000 .. 15,53,000 34 Social Welfare.. Revenue 13,48,000 .. 13,48,000 36 Social Security, Welfare and Community Services Revenue 35,95,000 .. 35,95,000 38 Co-operation Revenue 2,37,000 .. 2,37,000 Capital 15,84,000 .. 15,84,000 Cap ta 5,8 ,000 5,8 ,000 44 Grain Supply Scheme. Capital 1,00,29,000 .. 1,00,29,000 47 Industries... Revenue 10,45,000 .. 10,45,000 49 Power Projects.. Revenue 19,60,000 .. 19,60,000 50 Road Transport.. Revenue 11,50,000 .. 11,50,000 52 Housing Loans and Loans to Government Servants Capital 1,50,000 .. 1,50,000 55 Water Supply Schemes. Revenue 74,82,000 .. 74,82,000 TOTAL 7,18,57,000 4,96,16,000 12,14,73,000

Act Metadata
  • Title: Nagaland Appropriation Act, 1976
  • Type: S
  • Subtype: Assam
  • Act ID: 14701
  • Digitised on: 13 Aug 2025