Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com NATIONAL ATLAS AND THEMATIC MAPPING ORGANISATION (SENIOR ADMINISTRATIVE OFFICER) RECRUITMENT RULES, 1990 CONTENTS 1. Short title and commencement 2. Number of post, classification and scale of pay 3. Method of recruitment, age limit, qualifications, other matters, etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE NATIONAL ATLAS AND THEMATIC MAPPING ORGANISATION (SENIOR ADMINISTRATIVE OFFICER) RECRUITMENT RULES, 1990 1 Published in the Gazette of India, Pt. II, Sec. 3(1), dated 1st September, 1990 (w.e.f. 1st September, 1990). In exercise of the powers conferred by the proviso to Art. 309 of the Constitution in supersession of the Senior Administrative Officer (National Atlas a n d Thematic Mapping Organisation) Recruitment Rules 1972, except as respects things done or omitted to be done before such supersession, the President hereby makes the following rules regulating the method of recruitment to the post of Senior Administrative Officer in the National Atlas and Thematic Mapping Organisation, namely:- 1. Short title and commencement :- (1) These rules may be called the National Atlas and Thematic Mapping Organisation (Senior Administrative Officer) Recruitment Rules, 1990. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post, classification and scale of pay :- The number of the said post, its classification and the scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualifications, other matters, etc :- The method of recruitment to the said post, age limit, qualifications, and other matters relating thereto shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said posts : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of post. Number of post. Classification. Scale of pay. 1 2 3 4 Senior Administrative 1* (1990) General Central Rs. 2200-75- 2800- Officer. * Subject to va Service Group EB-100-4000. 'A' riation depen Gazetted. dent on work- load.