National Forest Data Management Centre, Forest Survey Of India, Dehradun (Group C Posts) Recruitment Rules, 1996
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com NATIONAL FOREST DATA MANAGEMENT CENTRE, FOREST SURVEY OF INDIA, DEHRADUN (GROUP 'C' POSTS) RECRUITMENT RULES, 1996 CONTENTS 1. Short title and commencement 2. Number of posts, classification, and scale of pay 3. Method of recruitment, age limit and other qualifications 4. Disqualifications 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE NATIONAL FOREST DATA MANAGEMENT CENTRE, FOREST SURVEY OF INDIA, DEHRADUN (GROUP 'C' POSTS) RECRUITMENT RULES, 1996 1 Published in the Gazette of India, Pt. II, Sec. 3(i). dated 21st December, 1996 (w.e.f. 21st December, 1996). In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulating the method o f recruitment to the post of Electrician and Air-Conditioner and Generator Set Operator in the National Forest Data Management Centre, Forest Survey of India, Dehra Dun, namely :- 1. Short title and commencement :- (1) These rules may be called the National Forest Data Management Centre, Forest Survey of India, Dehra Dun (Group 'C' posts) Recruitment Rules, 1996. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification, and scale of pay :- The number of the said posts, their classification and the scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit and other qualifications :- The method of recruitment to the said post, age limit, qualifications and other matters relating thereto shall, be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualifications :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said posts : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, and for reasons to be recorded in writing relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age- limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of Number Classification. Scale of Whether Age-limit for the post. of posts. pay. Selection direct recruits. post or non- selec tion post. 1 2 3 4 5 6 1. Electri 1* (1996) General Central Rs. 950- Not Between 18 to cian. * Subject Service, 20- applica 25 years. (Group 1150- to 'C') Non-Gazet EB-25- ble. (Relaxable for variation ted, Non-Minis 1500. Government dependent terial. servants upto on work- 35 years in load. case of gene ral candidates and 40 years for the Sche duled Castes and Scheduled Tribes in accordance with the ins tructions or orders issued by the Central Government). Note. 1:- The crucial date for determining the age - limit shall be the closing date for receipt of applications from candidates in India (and not the closing date prescribed for those in t Assam, Me- ghalaya, Aru- nachal Pra- desh, Mizo- ram, Manipur, Nagaland, Tri- pura, Sikkim, Ladakh Divi sion of Jammu and Kashmir State, Laliaul and Spiti Dis tricts and Pangi Sub- Division of Chamba District of Himachal Pra- desh, Anda man and Nico- bar Islands or Lakshadweep). Note 1:In case of re cruitment through the Employment Exchange, the crucial date for determin ing the age limit shall be the last date uplo which the Employ ment Ex change is asked to submit the names.
Act Metadata
- Title: National Forest Data Management Centre, Forest Survey Of India, Dehradun (Group C Posts) Recruitment Rules, 1996
- Type: C
- Subtype: Central
- Act ID: 11463
- Digitised on: 13 Aug 2025