National Rural Employment Guarantee (Amendment) Act, 2009

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com National Rural Employment Guarantee (Amendment) Act, 2009 46 of 2009 [31 December 2009] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 1 National Rural Employment Guarantee (Amendment) Act, 2009 46 of 2009 [31 December 2009] An Act to amend the National Rural Employment Guarantee Act, 2005. Be it enacted by Parliament in the Sixtieth Year of the Republic of India as follows:-- 1. Short Title And Commencement :- (1) This Act may be called the National Rural Employment Guarantee (Amendment) Act, 2009. (2) It shall be deemed to have come into force on the 2nd day of October, 2009. 2. Amendment Of Section 1 :- In the National Rural Employment Guarantee Act, 2005(42 of 2005), in sub-section (1) of section 1, for the words "the National Rural Employment Guarantee Act", the words "the Mahatma Gandhi National Rural Employment Guarantee Act" shall be substituted.

Act Metadata
  • Title: National Rural Employment Guarantee (Amendment) Act, 2009
  • Type: C
  • Subtype: Central
  • Act ID: 11513
  • Digitised on: 13 Aug 2025