Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com NATIONAL SAMPLE SURVEY ORGANISATION, SURVEY DESIGN AND RESEARCH DIVISION (ASSISTANT LIBRARIAN) RECRUITMENT RULES, 1990 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age limit, qualifications, etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE NATIONAL SAMPLE SURVEY ORGANISATION, SURVEY DESIGN AND RESEARCH DIVISION (ASSISTANT LIBRARIAN) RECRUITMENT RULES, 1990 1 Published in the Gazette of India, Pt. II, Sec. 3 (i), dated 17th March, 1990(w.e.f. 17th March, 1990). In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to the post of Assistant Librarian in the Survey Design and Research Division, National Sample Survey Organisation, Department of Statistics, Ministry of Planning, namely :- 1. Short title and commencement :- (1) These rules may be called the National Sample Survey Organisation, Survey Design and Research Division (Assistant Librarian) Recruitment Rules, 1990. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification and scale of pay :- The number of the said post. its classification and the scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualifications, etc :- T h e method of recruitment, age limit, qualifications and other matters relating to the said post shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person- (a) who has entered into or contracted a marriage with a person having a spouse living; or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of post. Number of post. Classification. Scale of pay. Whether se lection post or non-selection post. 1 2 3 4 5 Assistant Li 1* (1990) General Central Rs. 1400- 40- Not brarian. *Subject to va Service Group 1800-EB- 50- applicable. riation depen 'C' Non-Gazet 2300. dent on work- ted Non-Minis load. terial.