Niger Seeds (Grading And Marking) Rules, 1982
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com NIGER SEEDS (GRADING AND MARKING) RULES, 1982 CONTENTS 1. Short title, application and commencement 2. Definition 3. Grade designations 4. Definition of quality 5. Grade designation mark 6. Method of packing 7. Method of Marking SCHEDULE 1 :- SCHEDULE I SCHEDULE 2 :- SCHEDULE II NIGER SEEDS (GRADING AND MARKING) RULES, 1982 In exercise of the powers conferred by Section 3 of the said Act the Central Government hereby makes the following rules, namely: 1. Short title, application and commencement :- (1)These rules may be called Niger Seeds (Grading and Marking) Rules, 19821 . (2) They shall apply to the Niger Seeds produced in India; (3) They shall come into force on the date of their publication in the Official Gazette. 1. Published in the Gazette of India, 1983, Pt.II, Sec. 3 (i),p. 149 2. Definition :- In these rules, unless the context otherwise requires- (1) "Agricultural Marketing Adviser" means the Agricultural Marketing Adviser to the Government of India; (2)"Schedule" means a Schedule appended to these rules. (3) "Athorised packer" means a person or a body of persons who has been granted a certificate of authorisation by Agricultural Marketing Adviser, for getting the commodity graded and Agmarked in accordance with the grade standards and procedure prescribed under the rules; (4) "Certificate" means Certificate of Authorisation. 3. Grade designations :- The grade designations to indicate the quality of the Niger Seeds shall as set out in column 1 of Schedule I. 4. Definition of quality :- The quality indicated by the grade designations shall be as set out against each grade designation in columns 2 to 7 of Schedule I. 5. Grade designation mark :- The grade designation mark shall consist of a label specifying the grade designation and bearing a design consisting of outline map of India with the word "AGMARK" and figures of the rising sun with the words "Produce of India" and resembling the mark as set out in Schedule II. 6. Method of packing :- (1) Niger seeds shall be packed in B-Twill Jute gunny bags or any other type of container and in such a manner as may be specified from time to time by the Agricultural Marketing Adviser. (2) Packing material shall be clean and dry, free from fungus, insect attack and obnoxious smell. (3) Each package shall contain the Niger seeds of the same variety and of the same grade designation. (4) Each package shall be securely closed and sealed in the manner prescribed by the Agricultural Marketing Adviser. 7. Method of Marking :- (1) The grade designation mark shall be securely affixed to each case/package in a manner approved by the Agricultural Marketing Adviser. (2) In addition to the grade designation the following particulars shall also be clearly marked on the label or container or both on label and container: (a) Date of packing; (b) Name and address of packer; (c) Net weight; and (d) Any other particulars, as may be specified by the Agricultural Marketing Adviser, from time to time. (3) The authorised packer may, after obtaining the prior approval of the Agricultural Marketing Adviser, mark his private trade mark on a container in a manner approved by the said officer, provided that the private mark does not represent a quality or grade of Niger seeds different from that indicated by the grade designation mark affixed to the container in accordance with these rules. SCHEDULE 1 SCHEDULE I \ \ \(See rule 3 and rule 4) \ \ \Grade designation and definition of quality of Niger Seeds ______________________________________________________________________________________________________________ G \ \ \Definition of quality \ \ designation \ \__________________________________________________________ \ \ \ \ \ \ \ \ \Speicial characteristics \ \ \ \ \__________________________________________________________ \ \ \Foreign \Immature, \Damaged, \Total \Moisture \General characteristics \ \ \matter \shrivel- \discolo- \impurities \content \ \ \ \per cent \led and \ured \ \(total of \per cent \ wei- \dead \ \and sli- \Col. 2 and \by weight \ \ \ \ght (ma- \seeds, \ghtly \ \4), per \(maxi- \ \ \ \ximum) \per cent \dama- \ \cent by \m \ \ \ \by wei- \ged see- \weight \ \ \ \ \ \ \ght (ma- \ds by \ \(maxi- \ \ \ \ \ \ \ximum) \weight \mum) \ \ \ \ \ \ \ \ \(maxi- \ \ \ \ \ \ \ \mum) \ \ \ _______________________________________________________________________________________________________________ \ 3 \ \ 4 \ \ 5 \ \ 6 \ \ \ \7 _______________________________________________________________________________________________________________ \ 1.0 \ 2.0 \ \ 2.5 \ \ 3.0 \ 6.0 \ Nige \r seed shall be: Good \ \ \ 2.0 \ 3.0 \ 3.5 \ 4.0 \ 8.0 \ (1) \obtained from the plant General \ \ 3.0 5.0 \ 5.0 \ 8.0 \ Guizotia abyesiniea, cass, \ \ \ \ \ \ \ \ \ \ \ \ \ family composite. \ \ \ \ \ \ \ \ \ \ \ \ \ (2) \free from fungus and insect \ \ \ \ \ \ \ \attack, live insects, obnoxious \ \ \ \ \ \ \ \ \ \ \ \ \ \smell, rodent contamination \ \ \ \ \ \ \ \ \ \ \ \ \ \and excreta, colourin \ \ \ \ \ \ \ \ \ \ \ \ \ \non-edible oil seeds and all \ \ \ \ \ \ \ \ \ \ \ \ \ \other impurities except to the \ \ \ \ \ \ \ \ \ \ \ \ \ \extent speci _______________________________________________________________________________________________________________ DEFINITIONS: (1) Foreign matter : Means dust, lumps of earth, dirt, stones, stem, straw or any ether impurity and/or any other edible/no seeds. (2)Immature shrivelled and dead : Are the seeds which are imperfectly developed and/or shrunken. Dead seeds are those seeds wh duds and can be easily crushed by fingers. (3)Damaged discoloured and slightly damaged : Are the seeds that are materially or internally or discoloured, so as to affect the quality of the material. Slightly damaged means the seeds which are superficially damaged or discolour materially affecting the quality. SCHEDULE 2 SCHEDULE II (See rule 5) Grade designation mark
Act Metadata
- Title: Niger Seeds (Grading And Marking) Rules, 1982
- Type: C
- Subtype: Central
- Act ID: 11577
- Digitised on: 13 Aug 2025