Order-51 Presidency Small Cause Courts
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Order-51 Presidency Small Cause Courts CONTENTS 1. Presidency Small Causes Courts Order-51 Presidency Small Cause Courts Order-51 Presidency Small Cause Courts 1. Presidency Small Causes Courts :- Save as provided in rules 22 and Or.5R.23 of the Presidency Small Cause Courts Act, 1882 of Order V, rules 4 and Or.21R.7 of the Presidency Small Cause Courts Act, 1882, and rule 4 of Order XXVI, and by Presidency Small Cause Courts Act, 1882 , this schedule shall not extend to any suit or proceeding in any court of small causes established in the town of Calcutta, Madras and Bombay.
Act Metadata
- Title: Order-51 Presidency Small Cause Courts
- Type: C
- Subtype: Central
- Act ID: 11687
- Digitised on: 13 Aug 2025