Orissa Medical Education Service (Appointment Of Junior Teachers Validation) Act, 1993

S Orissa 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Orissa Medical Education Service (Appointment Of Junior Teachers Validation) Act, 1993 11 of 1993 CONTENTS 1. Short Title And Commencement 2. Definitions 3. Validation Orissa Medical Education Service (Appointment Of Junior Teachers Validation) Act, 1993 11 of 1993 AN ACT TO VALIDATE THE APPOINTMENT OF JUNIOR TEACHERS IN THE STATE Be it enacted by the Legislature of the State of Orissa in Forty fourth Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Orissa Medical Education Service (Appointment of Junior Teachers Validation) Act, 1993. (2) It shall come into force at once. 2. Definitions :- In this Act, unless the context otherwise requires (a) "Assistant Surgeons" means the Assistant Surgeons appointed to the Orissa Medical Service; (b) "Junior Teachers" means the Junior Teachers appointed to the Junior Teaching posts of the Service; (c) "Recruitment Rules" mean the Orissa Medical Education Service (Recruitment) Rules, 1979; (d) "Service" means the Orissa Medical Education Service; and (e) "Year" means the calendar year. 3. Validation :- (1) Notwithstanding anything contained in the Recruitment Rules forty-nine Junior Teachers appointed an ad hoc basis by the Government of Orissa from out of the regularly recruited Assistant Surgeons and posted in Medical Colleges of the State during the years 1980 and 1981 and are continuing as such on the date of commencement of this Act, shall for all intents and purposes, be deemed to have been validly and regularly appointed in the Service from the date of their appointment as such and no such appointment shall be challenged in any Court of Law merely on the ground that such appointments ware made otherwise than in accordance with the procedure laid down in the Recruitment Rules. (2) The inter se seniority of the Junior Teachers whose appointments are so validated under Sub-section (1) shall be determined on the basis of their respective date of appointment as such.

Act Metadata
  • Title: Orissa Medical Education Service (Appointment Of Junior Teachers Validation) Act, 1993
  • Type: S
  • Subtype: Orissa
  • Act ID: 21429
  • Digitised on: 13 Aug 2025