Pandit Deendayal Petroleum University Act, 2007

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Pandit Deendayal Petroleum University Act, 2007 14 of 2007 [APRIL 4, 2007] CONTENTS 1. Short title and commencement 2. Definitions 3. Establishment and incorporation of University 4. Headquarters of University 5. Objects of University 6. University open to all irrespective of sex, religion, class, creed or opinion 7. Powers and Functions of University 8. President 9. Authorities of University 10. Officers of University 11. Board of Governors 12. Powers of Chairman of Hoard 13. Powers and functions of Board 14. Terms of office and vacancies among members of Board 15. Academic Council 16. Powers and functions of Academic Council 17. Finance Committee 18. Powers and functions of Finance Committee 19. Director General 20. Powers and duties of Director General 21. Registrar 22. Directors 23. Deans 24. Permanent Endowment Fund of University 25. Payment by Society to University 26. Funds of University 27. Accounts and audit 28. Pension, Provident Fund, etc 29. Acts and proceeding not to be invalidated by vacancies 30. Conferment of degrees, diplomas and grant of certificates by University 31. Returns and information 32. Management of University on dissolution of the Society 33. Officers and employees to be public servants 34. Dismissal, removal, reduction or termination of services of staff of University 35. Powers to give directions 36. Power to make regulations Pandit Deendayal Petroleum University Act, 2007 14 of 2007 [APRIL 4, 2007] An Act to provide for establishment of the "Pandit Deendayal Petroleum University" in the State and to confer the status of a University and for matters connected therewith and incidental thereto. It is hereby enacted in the Fifty-eighth Year of the Republic of India as follows: 1. Short title and commencement :- 2. Definitions :- 3. Establishment and incorporation of University :- 4. Headquarters of University :- 5. Objects of University :- 6. University open to all irrespective of sex, religion, class, creed or opinion :- 7. Powers and Functions of University :- 8. President :- 9. Authorities of University :- 10. Officers of University :- 11. Board of Governors :- 12. Powers of Chairman of Hoard :- 13. Powers and functions of Board :- 14. Terms of office and vacancies among members of Board :- 15. Academic Council :- 16. Powers and functions of Academic Council :- 17. Finance Committee :- 18. Powers and functions of Finance Committee :- 19. Director General :- 20. Powers and duties of Director General :- 21. Registrar :- 22. Directors :- 23. Deans :- 24. Permanent Endowment Fund of University :- 25. Payment by Society to University :- 26. Funds of University :- 27. Accounts and audit :- 28. Pension, Provident Fund, etc :- 29. Acts and proceeding not to be invalidated by vacancies :- 30. Conferment of degrees, diplomas and grant of certificates by University :- 31. Returns and information :- 32. Management of University on dissolution of the Society :- 33. Officers and employees to be public servants :- 34. Dismissal, removal, reduction or termination of services of staff of University :- 35. Powers to give directions :- 36. Power to make regulations :-

Act Metadata
  • Title: Pandit Deendayal Petroleum University Act, 2007
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17616
  • Digitised on: 13 Aug 2025