Pandit Deendayal Petroleum University (Amendment) Act, 2012

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Pandit Deendayal Petroleum University (Amendment) Act, 2012 11 OF 2012 [11 April 2012] CONTENTS 1. Short title 2. Amendment of section 8 of Guj. 14 of 2007 Pandit Deendayal Petroleum University (Amendment) Act, 2012 11 OF 2012 [11 April 2012] AN ACT further to amend the Pandit Deendayal Petroleum University Act, 2007. It is hereby enacted in the Sixty-third Year of the Republic of India as follows:- 1. Short title :- This Act may be called the Pandit Deendayal Petroleum University (Amendment) Act, 2012. 2. Amendment of section 8 of Guj. 14 of 2007 :- In the Pandit Deendayal Petroleum University Act, 2007, in section 8,- ( i ) in sub-section (2), in clause (iii), for the words "sixty-five years", the words "Seventy years" shall be substituted; (ii) in sub-section (3), for the words "for one more term only", the words "for more than one term" shall be substituted.

Act Metadata
  • Title: Pandit Deendayal Petroleum University (Amendment) Act, 2012
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17615
  • Digitised on: 13 Aug 2025