Payment Of Gratuity (Amendment) Act, 2010

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Payment Of Gratuity (Amendment) Act, 2010 15 of 2010 [17 May 2010] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 4 Of Act 39 Of 1972 Payment Of Gratuity (Amendment) Act, 2010 15 of 2010 [17 May 2010] An Act further to amend the Payment of Gratuity Act, 1972. Be it enacted by Parliament in the Sixty-first Year of the Republic of India as follows:-- 1. Short Title And Commencement :- (1) This Act may be called the Payment of Gratuity (Amendment) Act, 2010. (2) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint. 2. Amendment Of Section 4 Of Act 39 Of 1972 :- In section 4 of the Payment of Gratuity Act, 1972, in sub-section (3), for the words "three lakhs and fifty thousand rupees", the words "ten lakh rupees" shall be substituted.

Act Metadata
  • Title: Payment Of Gratuity (Amendment) Act, 2010
  • Type: C
  • Subtype: Central
  • Act ID: 11748
  • Digitised on: 13 Aug 2025