Payment Of Salaries And Allowances (Amendment) Act, 1958

S Kerala 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Payment Of Salaries And Allowances (Amendment) Act, 1958 25 of 1958 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 8 (1)(A) Payment Of Salaries And Allowances (Amendment) Act, 1958 25 of 1958 An Act to Amend the Payment of Salaries and Allowances Act, 1951 WHEREAS, it is expedient to amend the Payment of Salaries and Allowances Act, 1951, for the purpose hereinafter appearing; Be it enacted in the Ninth year of the Republic of India as follows:- 1. Short Title And Commencement :- This Act may be called the Payment of Salaries and Allowances (Amendment) Act, 1958 and it shall take effect from 1st April 1958. 2. Amendment Of Section 8 (1)(A) :- For the words one hundred and twenty the words one hundred and fifty shall be substituted.

Act Metadata
  • Title: Payment Of Salaries And Allowances (Amendment) Act, 1958
  • Type: S
  • Subtype: Kerala
  • Act ID: 19486
  • Digitised on: 13 Aug 2025