Penal Code (West Pakistan Amendment) Act, 1964
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Penal Code (West Pakistan Amendment) Act, 1964 32 of 1964 [27 April 1964] CONTENTS 1. Short Title And Commencement 2. Amendment Of Sections 500, 501 And 502 Act Xlv Of 1860 Penal Code (West Pakistan Amendment) Act, 1964 32 of 1964 [27 April 1964] An Act further to amend the Pakistan Penal Code in its application to the Province of West Pakistan Preamble.- WHEREAS it is expedient further to amend the Pakistan Penal Code (XLV of 1860) in the manner hereinafter appearing; It is hereby enacted as follows:- 1. Short Title And Commencement :- ( 1 ) This Act may be called the Penal Code (West Pakistan Amendment) Act, 1964. 2. Amendment Of Sections 500, 501 And 502 Act Xlv Of 1860 :- In the Pakistan Penal Code (XLV of 1860), in sections 500, 501 and 502, for the word "simple", wherever occurring, the word "rigorous" shall be substituted.
Act Metadata
- Title: Penal Code (West Pakistan Amendment) Act, 1964
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21826
- Digitised on: 13 Aug 2025